High Courts10 Feb 2020Dismissed
State Of Haryana Vs M/S Parul Food Specilities Pvt. Ltd. And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0094
Haryana General Sales Tax Rules, 1975 — Rule 28A, 28A(2)(a)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 89 of 107
High Courts10 Feb 2020Dismissed
Principal Commissioner Of Income Tax, Faridabad Vs M/S Piyush Buildwell India Ltd.
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0093
Income Tax Act, 1961 — Section 260A, 271(1)(c)
High Courts10 Feb 2020Allowed
Mukesh Sharma Vs Haryana Agro Industries Corporation And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0086
Haryana Civil Services Pension Rules, 2016 — Rule 12, 12(2)(b)Haryana Civil Services (Punishment And Appeal) Rules, 2016 — Rules 7Constitution Of India, 1950 — Article 14, 16, 19
High Courts10 Feb 2020Disposed Of
Vikram Singh Yadav Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0076
High Courts10 Feb 2020Dismissed
Surjit Singh Vs Divisional Canal Of ficer And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0075
High Courts10 Feb 2020Dismissed
Ram Bhajan And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0074
High Courts10 Feb 2020Disposed Of
Palwinder Singh Vs Punjab State Cooperative Supply And Marketing Federation Ltd. And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0073
High Courts10 Feb 2020Allowed
Mohinder Singh Vs Uttar Haryana Bijli Vitran Nigam Ltd. And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0072
High Courts10 Feb 2020Allowed
Lakhwinder Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0070
Indian Penal Code, 1860 — Section 148, 149, 323, 380, 427, 451Code Of Criminal Procedure 1973 — Section 320, 482
High Courts10 Feb 2020Allowed
Chandra Shekhar Vs Central Bureau Of Investigation
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0062
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure 1973 — Section 311Evidence Act, 1872 — Section 138
High Courts10 Feb 2020Allowed
Major Singh Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0044
Indian Penal Code, 1860 — Section 323, 327, 506Constitution Of India, 1950 — Article 300(A)Punjab Civil Services Rules, 1970 — Rule 2.2(a), 2.2(b), 8.21(aa)
High Courts10 Feb 2020Allowed
Achal Bisht Vs Chandigarh Institute Of Hotel Management And Catering Technology And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0035
High Courts07 Feb 2020Dismissed
Usha Rani And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0176
Indian Penal Code, 1860 — Section 363, 366, 368, 376Code Of Criminal Procedure 1973 — Section 313
High Courts07 Feb 2020Allowed
Bibly Monica Vs Vir Vikram Kumar @ Jason Victor Steele And Another
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0133
Evidence Act, 1872 — Section 112Constitution Of India, 1950 — Article 227
High Courts07 Feb 2020Allowed
Puneet Vs Lala Lajpat Rai University Of Veterinary And Animal Sciences, Hisar And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0111
High Courts07 Feb 2020Dismissed
Anil And another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0100
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25Code Of Criminal Procedure 1973 — Section 161, 313
High Courts07 Feb 2020Allowed
Balwan Singh (Deceased) Through Lrs Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0088
High Courts07 Feb 2020Dismissed
Parminder Singh Bariana Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0082
Code Of Criminal Procedure 1973 — Section 437, 438, 438(1), 439
High Courts07 Feb 2020Allowed/Dismissed
Satbir And Others Vs Hawa Singh And Ors
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0059
Punjab Land Revenue Act, 1887 — Section 34, 121, 122
High Courts07 Feb 2020Dismissed
Ramphal And Another Vs Chief Canal Officer, Bhakra Water Services, Irrigation And Wr Department, Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 02 P&H CK 0058
Haryana Canal And Drainage Act, 1974 — Section 17, 20, 20(2), 20(3), 24(4)