High Courts25 Sept 2020Allowed

M/S. Sobha Limited Vs Union Of India And Another

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0289

Finance Act, 2019 — Section 121(o), 123, 123(a)(i)General Clauses Act, 1897 — Section 13(2)Sabka Viswas (Legacy Dispute Resolution) Rules, 2019 — Rule 3(2)
High Courts25 Sept 2020Allowed

Jasbir Singh @ Jass Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0280

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act 1985 — Section 22, 29, 61, 85
High Courts25 Sept 2020Dismissed

Raman Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0279

Code Of Criminal Procedure, 1973 — Section 173, 319, 439Indian Penal Code, 1860 — Section 34, 304B, 406
High Courts25 Sept 2020Allowed

Kulwant Singh @ Gora Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0204

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 42, 42(2), 52ACode Of Criminal Procedure, 1973 — Section 173
High Courts25 Sept 2020Disposed Of

Sandeep Masih @ Ajay Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0203

Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 363, 366A, 506Protection Of Children from Sexual Offences Act, 2012 — Section 8