High Courts30 Sept 2020Allowed
Satnam Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0224
Indian Penal Code, 1860 — Section 379A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 44 of 107
High Courts29 Sept 2020Dismissed
Dayal Singh And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0287
Code Of Criminal Procedure, 1973 — Section 145(1), 482Haryana Minerals (Vesting Of Rights) Act, 1973 — Section 2(h), 3(1), 4(1)Punjab Vilalge Common Lands (Regulation) Act, 1961 — Section 2(g)(iii), 2(g)(Viii)
High Courts29 Sept 2020Dismissed
Inderjit Singh Vs Husan Lal And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0267
Evidence Act, 1872 — Section 114
High Courts29 Sept 2020Disposed Of
Chiraag Malli Vs Panjab University And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0262
High Courts29 Sept 2020Allowed
Varinder Kumar @ Viren Chaudhary Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0223
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 420
High Courts29 Sept 2020Allowed
Gurdeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0222
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 34, 120B, 109, 166A, 194, 195, 201, 218, 302, 307Arms Act, 1959 — Section 25, 27
High Courts29 Sept 2020Allowed
Ranbeer Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0221
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 380, 411, 457
High Courts29 Sept 2020Allowed
Ramphal Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0220
High Courts29 Sept 2020Allowed
Anant Ram Janta Hospital Barwala And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0219
PC & PNDT (Prohibition Of Sex Selection) Act 1994 — Section 3(B), 18, 19, 20(2)PC & PNDT (Prohibition Of Sex Selection) Rules, 1996 — Rule 3A, 3A(2)(3), 19(2)Constitution Of India, 1950 — Article 226
High Courts28 Sept 2020Dismissed
Rajwant Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0278
Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs And Psychotropic Substances Act 1985 — Section 22, 37, 37(1)(b), 50
High Courts28 Sept 2020Allowed
Kuldeep Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0265
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 216, 302, 341Arms Act, 1959 — Section 25
High Courts28 Sept 2020Disposed Of
Lancers International School Vs Shwetabh Lall And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0264
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts28 Sept 2020Dismissed
Harbhajan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0218
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 19, 24, 27A, 37
High Courts28 Sept 2020Disposed Of
Malkiat Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0217
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 188Punjab Excise Act, 1914 — Section 61
High Courts28 Sept 2020Disposed Of
Kala Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0216
High Courts28 Sept 2020
Sunil @ Tarjan @ Sunil Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0215
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 377Scheduled Castes and Schedules Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(Va)
High Courts28 Sept 2020Allowed
Sonu @ Manish And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0214
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 506
High Courts28 Sept 2020Disposed Of
Nisha Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0213
Indian Penal Code, 1860 — Section 193, 199, 420Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2)Hindu Marriage Act, 1995 — Section 13B
High Courts28 Sept 2020Dismissed
Delsad Sekh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0212
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 21(c), 21(1b)
High Courts28 Sept 2020Disposed Of
Sat Pal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0211
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409, 420, 419, 465, 467, 468, 471Prevention Of Corruption Act, 2018 — Section 13(1)