High Courts25 Sept 2020Disposed Of
Sanjeev Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0188
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 46 of 107
High Courts25 Sept 2020Dismissed
Ravinder Singh @ Rishu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0187
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 307, 323, 427Arms Act, 1959 — Section 25
High Courts25 Sept 2020Dismissed
Kuldip Singh @ Maan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0186
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 188, 307, 336, 380, 450Arms Act, 1959 — Section 25
High Courts25 Sept 2020Dismissed
Amit Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0185
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 304B, 306, 498A
High Courts24 Sept 2020Dismissed
Rohit Ranjan Pathak Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0284
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 34, 376, 376(2)(n), 506Information Technology (Amendment) Act, 2008 — Section 67, 67A
High Courts24 Sept 2020Dismissed
Rakesh Masih @ Sonu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0283
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 354, 506
High Courts24 Sept 2020Allowed
Dayal Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0282
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 174ANegotiable Instruments Act, 1881 — Section 138, 142
High Courts24 Sept 2020Dismissed
Jai Prakash And Another Vs District Commissioner And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0274
Indian Penal Code, 1860 — Section 120B, 148, 149, 307, 324, 326Arms At, 1959 — Section 25Haryana Good Conduct Prisoner's (Temporary Release) Act, 1988 — Section 9
High Courts24 Sept 2020Dismissed
Harkesh Kaur Lottey Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0273
Right Of Children To Free And Compulsory Education Act, 2009 — Section 23(1)Punjab Civil Services (General And Common Conditions Of Service) Rules, 1994 — Rule 19Punjab State Elementary Education (Teaching Cadre) Group C Service Rules, 2018 — Rule 6
High Courts24 Sept 2020Dismissed
Parminder Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0272
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 363, 366A, 375Prohibition Of Child Marriage Act, 2006 — Section 3, 3(1), 9, 10, 12, 12(a), 13, 14
High Courts24 Sept 2020Allowed
Narinder Singh @ Nindi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0271
Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 2(aa), 3, 3(aa), 3(1)(aa), 3(1)(d), 6, 6(ii)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22Indian Penal Code, 1860 — Section 302
High Courts24 Sept 2020Dismissed
Pooja Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0270
Constitution Of India, 1950 — Article 226, 227
High Courts24 Sept 2020Dismissed
Sardool Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0268
Code Of Criminal Procedure, 1973 — Section 438Excise Act, 1914 — Section 1, 14, 61Indian Penal Code, 1860 — Section 328, 420
High Courts24 Sept 2020Disposed Of
Mubarik And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0197
Prohibition Of Child Marriage Act, 2006 — Section 15
High Courts24 Sept 2020Disposed Of
Jagmohan Singh Chowdhary Vs U.T.Chandigarh Through Principal Secretary And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0182
Constitution Of India, 1950 — Article 226, 227
High Courts24 Sept 2020Allowed
Kulwant Singh Sodhi Vs Punjab State Power Corporation Ltd. And Others ..
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0181
High Courts24 Sept 2020Disposed Of
Nand Kishore And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0180
High Courts24 Sept 2020Dismissed
Sunita Soni And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0175
Constitution Of India, 1950 — Article 14, 16
High Courts24 Sept 2020Allowed
Darshan Singh Chhabra Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0168
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts24 Sept 2020Allowed
Vinay Kant @ Killer Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0167
Indian Penal Code, 1860 — Section 34, 143, 146, 147, 174A, 323, 325, 341, 354A, 365, 367, 379B, 395, 397, 452, 506Arms Act, 1959 — Section 25, 54, 59Code Of Criminal Procedure, 1973 — Section 438(3)