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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 48 of 107

High Courts22 Sept 2020Dismissed

Vikshit @ Vicky Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0205

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A, 506Protection Of Children from Sexual Offences Act, 2012 — Section 4
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High Courts22 Sept 2020Dismissed

Manjit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0169

Indian Penal Code, 1860 — Section 120B, 20, 465, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 7(a), 8Code Of Criminal Procedure, 1973 — Section 438
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High Courts22 Sept 2020Dismissed

Sushil Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0152

Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7(a), 8Code Of Criminal Procedure, 1973 — Section 438
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High Courts22 Sept 2020Allowed

Sheetal Garg Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0124

Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts22 Sept 2020Allowed

Lakhwinder Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0123

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 61, 85Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts22 Sept 2020Disposed Of

Karnail Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0122

Indian Penal Code, 1860 — Section 120B, 420, 465, 468, 471Code Of Criminal Procedure, 1973 — Section 438, 438(2)
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High Courts22 Sept 2020Allowed

Mukesh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0117

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 452, 511
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High Courts22 Sept 2020Dismissed

Gurpreet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0116

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366A, 420, 465, 467, 468, 471
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