High Courts21 Sept 2020Dismissed
Laxmi Narayan (Since Deceased) Through Lrs Vs Municipal Council Rewari & Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0101
Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 50 of 107
High Courts18 Sept 2020Allowed
Darshni Devi And Another Vs Kuldeep Singh And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0275
Motor Vehicles Act, 1988 — Section 163A, 166, 140Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts18 Sept 2020Dismissed
M/S Kotak Mahindra Bank Limited Vs Dalbir Kaur And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0258
Passports Act, 1967 — Section 10(5), 10A(1), 10(3)(h), 10(3)(e), 10(3)(e)(h)Negotiable Instruments Act, 1881 — Section 138
High Courts18 Sept 2020Disposed Of
Haryana Progressive Farmers Union- Sabka Mangal Ho Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0256
Constitution Of India, 1950 — Article 21, 22(1)
High Courts18 Sept 2020Dismissed
Rakesh Puri @ Bulli Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0200
Public Gambling Act, 1867 — Section 13AIndian Penal Code, 1860 — Section 188Disaster Management Act, 2005 — Section 51B
High Courts18 Sept 2020Dismissed
Sukhdev Singh @ Gurdev Singh @ Sunny Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0199
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 29Arms Act, 1959 — Section 25
High Courts18 Sept 2020Dismissed
Dr.Hari Nath Vs Panjab University, Chandigarh And Anr.
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0179
Constitution Of India, 1950 — Article 226, 227
High Courts18 Sept 2020Dismissed
Naveen Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0178
Constitution Of India, 1950 — Article 226, 227
High Courts18 Sept 2020Dismissed
Crop Care Federation Of India And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0176
Insecticides Act, 1968 — Section 9, 9(3), 26, 27, 27(1), 27(2)
High Courts18 Sept 2020Allowed
Rajdev Giri Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0153
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 27, 50
High Courts18 Sept 2020Dismissed
Mandeep Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0150
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 406, 498A
High Courts18 Sept 2020Dismissed
Minakshi @ Guddal Vs Pinku @ Vinod Kumar And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0100
Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts18 Sept 2020Dismissed
Amandeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0099
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 21, 24, 27A, 37
High Courts18 Sept 2020Allowed
Narinder Kumar Vs Punjab State Power Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0098
High Courts18 Sept 2020Disposed Of
Sevendeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0097
Code Of Criminal Procedure, 1973 — Section 319, 439Indian Penal Code, 1860 — Section 376, 376(2)(n)Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts18 Sept 2020Dismissed
Gurvinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0096
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 37, 61, 85Code Of Criminal Procedure, 1973 — Section 313, 438, 439
High Courts18 Sept 2020Allowed
Vikram @ Jailli Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0095
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 379B, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(S)
High Courts18 Sept 2020Disposed Of
Chaman Deep Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0094
Constitution Of India, 1950 — Article 226, 227
High Courts18 Sept 2020Allowed
Dinesh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0093
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376, 452, 506
High Courts18 Sept 2020Dismissed
Ajaypal Singh @ Ajay Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0092
Code Of Criminal Procedure, 1973 — Section 167(2)