High Courts18 Sept 2020Disposed Of
Rajinder Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0091
Bonded Labour (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 51 of 107
High Courts18 Sept 2020Disposed Of
Urmila Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0090
High Courts18 Sept 2020Disposed Of
Madan Lal And Others Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0089
High Courts17 Sept 2020Allowed
Hawa Singh Bhambhu Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0184
Haryana Civil Services (General) Rules, 2016 — Rule 7, 114All India (Deathcum- Retirement) Rules, 1958 — Rule 16(3)Constitution Of India, 1950 — Article 144, 310, 311(2)
High Courts17 Sept 2020Dismissed
Basantpura Multipurpose Co-Operative Agricultural Service Society Limited, Basantpura, Rajpura, Patiala Vs Joint Development Commissioner, Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0177
High Courts17 Sept 2020Dismissed
Charan Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0157
Punjab Village Common Lands (Regulations) Act, 1961 — Section 1, 7, 7(3), 13B(2)
High Courts17 Sept 2020Allowed
Rukmani Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0154
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 148, 149, 302, 323, 506
High Courts17 Sept 2020Dismissed
Chandan Partap Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0146
Indian Penal Code, 1860 — Section 120B, 302
High Courts17 Sept 2020Allowed
Rajpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0088
Indian Penal Code, 1860 — Section 34, 406Prevention Of Corruption Act, 1988 — Section 13(1)(a), 13(2)
High Courts17 Sept 2020Allowed
Sukhpreet Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0087
Indian Penal Code, 1860 — Section 420Punjab Travel Professionals (Regulation) Act, 2014 — Section 13Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Sept 2020Allowed
Ravinder Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0086
Indian Penal Code, 1860 — Section 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Sept 2020
Gagandeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0085
Code Of Criminal Procedure, 1973 — Section 137, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 27A, 29Prevention Of Money Laundering Act, 2002 — Section 3, 4, 37, 44, 45, 71
High Courts17 Sept 2020Disposed Of
Sukhwinder Singh @ Laddu Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0084
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts17 Sept 2020Allowed
Naresh Kumar @ Nesa Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0083
Indian Penal Code, 1860 — Section 34, 120B, 307, 452Arms Act, 1959 — Section 25
High Courts17 Sept 2020Allowed
Sumin Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0082
Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 195, 307, 363, 366A, 379A, 387, 392, 397, 467, 468, 471, 506Arms Act, 1959 — Section 25
High Courts17 Sept 2020Dismissed
Manjeet Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0081
Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 324, 506Arms Act, 1959 — Section 25, 54, 59
High Courts17 Sept 2020Disposed Of
Harminder Singh @ Sonu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0080
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 21, 50Punjab Excise Act, 1914 — Section 61
High Courts17 Sept 2020Allowed
Mangat Ram Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0079
Indian Penal Code, 1860 — Section 148, 149, 302, 323, 427, 436, 452, 506
High Courts17 Sept 2020Allowed
Buta Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0078
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25Indian Penal Code, 1860 — Section 188, 270
High Courts17 Sept 2020Disposed Of
Anita Rani Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0077