High Courts24 Sept 2020Allowed
Amrit Pal Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0166
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 326A, 323, 326, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 47 of 107
High Courts24 Sept 2020Disposed Of
Kulwinder Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0165
Indian Penal Code, 1860 — Section 120B, 375, 376D, 376AB5, 06Protection Of Children from Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts24 Sept 2020Allowed
Arshdeep Singh & Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0164
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 323, 325, 341, 452, 307, 379, 506Arms Act, 1959 — Section 20
High Courts24 Sept 2020
Radhika Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0161
Code Of Criminal Procedure, 1973 — Section 107, 150, 438, 438(2)Indian Penal Code, 1860 — Section 147, 149, 201, 285, 323, 337, 452, 506Arms Act, 1959 — Section 25, 27
High Courts24 Sept 2020Dismissed
Swati Vs Shakuntala
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0159
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 1, Section 151Protection Of Women From Domestic Violence Act, 2005 — Section 2(s), 17, 17(1), 18, 19, 19(1)(f)
High Courts23 Sept 2020Dismissed
Sanjeev Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0269
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 471
High Courts23 Sept 2020
Tannu Kumari And Another Vs State Of U.T., Chandigarh And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0198
Prohibition Of Child Marriage Act, 2006 — Section 15Constitution Of India, 1950 — Article 21
High Courts23 Sept 2020Dismissed
M/S Lotus Realtech Pvt. Ltd. Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0194
Real Estate (Regulation And Development) Act, 2016 — Section 18(1), 19, 43(5)Punjab Value Added Tax Act, 2005 — Section 62(5)Bombay Provincial Municipal Corporations Act, 1949 — Section 406(2)(e), 506
High Courts23 Sept 2020Disposed Of
Jasveer Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0173
Punjab Forest (Class II) Service Rules, 1985 — Rule 9Constitution Of India, 1950 — Article 226, 227, 309, 315, 316, 320, 320(1)
High Courts23 Sept 2020Allowed
Jagdev Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0171
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 60(3)Code Of Criminal Procedure, 1973 — Section 451
High Courts23 Sept 2020Disposed Of
Gurjit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0141
High Courts23 Sept 2020Disposed Of
Satpal Yadav Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0140
Constitution Of India, 1950 — Article 226, 227
High Courts23 Sept 2020Disposed Of
Sachin Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0139
High Courts23 Sept 2020Disposed Of
Kulwinder Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0138
Indian Penal Code, 1860 — Section 120B, 375, 376D, 376AB, 506Protection Of Children from Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts23 Sept 2020Dismissed
Kashmir Singh Alias Sheera Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0137
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 29, 27A, 50
High Courts23 Sept 2020Dismissed
Kulwant Singh Sethi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0136
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 325, 342, 379B, 395, 411, 459, 506
High Courts23 Sept 2020Dismissed
Jaswinder Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0135
High Courts23 Sept 2020Disposed Of
Balbir Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0134
High Courts23 Sept 2020Disposed Of
Frank Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0133
Prisons Act, 1894 — Section 46, 52, 52A
High Courts22 Sept 2020
Anu Bhalla And Another Vs District Magistrate, Pathankot And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0277
Securitisation And Reconstruction Of Financial Assets Of Enforcement Of Security Interest Act, 2002. — Section 17Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 14(1)(a), 31, 31(3), 33, 238Security Interest (Enforcement) Rules, 2002 — Rule 8(1)