COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 43 of 107

High Courts01 Oct 2020Allowed

Jaswant Singh @ Santu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0005

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(a), 22(b), 27A, 30, 37Evidence Act, 1872 — Section 3

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High Courts01 Oct 2020Dismissed

Nachhattar Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0004

Indian Penal Code, 1860 — Section 34, 307, 323, 324Code Of Criminal Procedure, 1973 — Section 313

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High Courts01 Oct 2020Dismissed

State Of Punjab Vs Gagan Kumar And Others

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0002

Indian Penal Code, 1860 — Section 148, 149, 302, 307, 427, 436, 452Code Of Criminal Procedure, 1973 — Section 164, 313

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High Courts01 Oct 2020Allowed

Rohtas @ Langur @ Bablu And Others Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0001

Indian Penal Code, 1860 — Section 120A, 120B, 201, 302, 311, 396Code Of Criminal Procedure, 1973 — Section 173, 174, 164, 313Evidence Act, 1872 — Section 10

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High Courts30 Sept 2020Dismissed

Raghubind Paswan Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0285

Indo-Tibetan Border Police Force Act, 1992 — Section 21(b), 73, 74, 74(2)Indo-Tibetan Border Police Force Rules, 1994 — Rule 17, 20(1), 28, 29(2), 177

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High Courts30 Sept 2020Disposed Of

Jashanpreet Singh And Others Vs U.T.Chandigarh And Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0266

Trade Union Act, 1926 — Section 6(c), 6(h), 6(h)(h), 8, 10, 28, 28(4)Constitution Of India, 1950 — Article 226

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High Courts30 Sept 2020Disposed Of

Dr. Vijay Kumar Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0261

Punjab Civil Services (Punishment And Appeal) Rules, 2016 — Rule 7Constitution Of India, 1950 — Article 226, 227

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High Courts30 Sept 2020Allowed

Karambir Singh And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0238

Punjab State Electricity Board Service Of Engineers (Electrical) Regulations, 1965 — Regulation 10.7Constitution Of India, 1950 — Article 14, 16

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High Courts30 Sept 2020Dismissed

Sonia Dua Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0237

Constitution Of India, 1950 — Article 226

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High Courts30 Sept 2020Disposed Of

Gram Panchayat Hardosaran Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0236

Punjab Village Common Lands (Regulation) Act, 1961 — Section 11Punjab Land Revenue Act, 1887 — Section 36

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High Courts30 Sept 2020Dismissed

Mahabir Singh Tanwar And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0234

Land Acquisition Act, 1894 — Section 4, 6Right to Fair Compensation and Transparency In Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2), 34

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High Courts30 Sept 2020Disposed Of

Jashanpreet Singh & Others Vs U.T.Chandigarh & Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0233

Trade Union Act, 1926 — Section 6, 6(h), 6(hh), 8, 10, 28, 28(4)Constitution Of India, 1950 — Article 226

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High Courts30 Sept 2020Disposed Of

Dalsher Singh @ Dilsher Singh Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0232

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338

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High Courts30 Sept 2020Allowed

Amritpal Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0231

Code Of Criminal Procedure, 1973 — Section 313, 437(3), 439Indian Penal Code, 1860 — Section 34, 120B, 201, 204, 302,

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High Courts30 Sept 2020Allowed

Rajiv Alias Raju Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0230

Indian Penal Code, 1860 — Section 148, 149, 294, 307, 452, 506

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High Courts30 Sept 2020Dismissed

Dhirender Alias Lalla Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0229

Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 201, 302

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High Courts30 Sept 2020Allowed

Arif @ Asif And Another Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0228

Indian Penal Code, 1860 — Section 34, 376, 377, 450

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High Courts30 Sept 2020Allowed

Sohan Gir And Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0227

Indian Penal Code, 1860 — Section 326, 307Code Of Criminal Procedure, 1973 — Section 438(2)

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High Courts30 Sept 2020

Surinder Pal Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0226

Indian Penal Code, 1860 — Section 120B, 201, 409, 420, 465, 467, 468, 471, 477APrevention Of Corruption Act, 1988 — Section 7, 8, 12, 13(1)Constitution Of India, 1950 — Article 21

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High Courts30 Sept 2020Allowed

Rajinder Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0225

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 342, 393, 395, 397, 412, 452, 506Arms Act, 1959 — Section 25

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