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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 41 of 107

High Courts06 Oct 2020

Jan Kalyan Samiti Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0138

Haryana Registration And Regulation Of Societies Act, 2012 — Section 7, 8, 16(1)(d), 38A, 61, 61(c), 203, 250Constitution Of India, 1950 — Article 14, 21, 47, 48, 48(A), 51A(g)
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High Courts06 Oct 2020Allowed

Kartik Tayal Vs Central Bureau Of Investigation

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0048

Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13, 13(2), 13(1)(E)Passport Act, 1967 — Section 10A, 10B
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High Courts06 Oct 2020Allowed

Sonu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0038

Code Of Criminal Procedure, 1973 — Section 82, 82(1), 82(2), 82(2)(i)(a)(c), 161, 482Indian Penal Code, 1860 — Section 302, 304, 364, 367, 382, 392, 393, 394, 395, 396, 397, 398, 399, 400, 402, 406, 420, 436, 449, 459, 460
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High Courts06 Oct 2020Dismissed

Sachin Sharma Vs Suraj Mal

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0032

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 82, 82(1)
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High Courts06 Oct 2020Allowed

Kartik Tayal Central Bureau Of Investigation

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0024

Indian Penal Code, 1860 — Section 109, 120B, 420, 465, 467, 468Prevention Of Corruption Act, 1988 — Section 13, 13(2), 13(1)(E)Passport Act, 1967 — Section 10A, 10B
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