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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 42 of 107

High Courts05 Oct 2020Allowed

Sikander Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0017

Indian Penal Code, 1860 — Section 120B, 376, 384, 420Code Of Criminal Procedure, 1973 — Section 161, 438(2)
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High Courts05 Oct 2020Dismissed

Baljinder Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0016

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3
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High Courts01 Oct 2020Dismissed

Raghubir Singh And Another Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0139

Bombay Provincial Municipal Corporations Act, 1949 — Section 220Land Acquisition Act, 1894 — Section 4, 6, 9, 11, 16, 17, 17 (1), 17(1), 31(1), 4(1), 48Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 14, 24, 24(1), 24(2)
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High Courts01 Oct 2020

Taroon @ Taarun Khan Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0118

Code Of Criminal Procedure, 1973 — Section 4(2), 5, 451, 452, 457, 482Haryana Gauvansh Sanrakshan And Gausamvardhan Act, 2015 — Section 3, 5, 8, 13, 13(2), 15, 17, 17(2), 17(4), 17(6)Indian Penal Code, 1860 — Section 120B
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High Courts01 Oct 2020Dismissed

Bhateri Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0040

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 188, 307, 323, 325, 506
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High Courts01 Oct 2020Disposed Of

Raji And Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0035

Indian Penal Code, 1860 — Section 34, 363, 366, 375Prohibition Of Child Marriage Act, 2006 — Section 9, 10, 11Code Of Criminal Procedure, 1973 — Section 164, 438, 438(2), 482
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High Courts01 Oct 2020Dismissed

Kashmir Singh Vs Jasbir Singh And Others

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0011

Indian Penal Code, 1860 — Section 148, 149, 302, 307Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 313
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High Courts01 Oct 2020

Raghbir Singh @ Lucky And Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0009

Indian Penal Code, 1860 — Section 148, 149, 302, 307, 323, 341, 365, 506Scheduled Caste and Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s)Code Of Criminal Procedure, 1973 — Section 161
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High Courts01 Oct 2020Allowed

Balvir Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0006

Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5Indian Penal Code, 1860 — Section 370, 370A
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