High Courts27 Nov 2020Allowed

Amar Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0156

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 201, 302, 363, 366AEvidence Act, 1872 — Section 27, 62, 65B
High Courts27 Nov 2020Disposed Of

Dharma Devi Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0155

Indian Penal Code, 1860 — Section 34, 304BCode Of Criminal Procedure, 1973 — Section 437(3)438(2)
High Courts27 Nov 2020Allowed

Jagmohan Punia Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0153

Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 25, 29, 61, 85Prevention Of Corruption Act, 1988 — Section 7
High Courts27 Nov 2020

Paramjit Kaurc Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0151

Indian Penal Code, 1860 — Section 363, 366A, 376DProtection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 6Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Nov 2020

Harmeet Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0149

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 323, 324, 326, 341, 427, 506
High Courts27 Nov 2020Allowed

Saikul Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0146

Code Of Criminal Procedure, 1973 — Section 148, 149, 285, 302, 307, 323, 364, 365, 439, 452Arms Act, 1959 — Section 25, 54, 59
High Courts27 Nov 2020Allowed

Arshad Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0143

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 285, 302, 323, 364, 365, 452Arms Act, 1959 — Section 25, 54, 59
High Courts27 Nov 2020Disposed Of

Suraj Gharu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0142

Indian Penal Code, 1860 — Section 34, 186, 332, 353Code Of Criminal Procedure, 1973 — Section 173, 438(2)
High Courts27 Nov 2020Disposed Of

Gurjit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0141

Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 173, 438(2)
High Courts26 Nov 2020Allowed

Arun Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0131

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 452, 506Protection Of Children from Sexual Offences Act, 2012 — Section 6, 17