High Courts26 Nov 2020Allowed
Dipanshu Kumar Sahai @ Ishu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0130
Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 26 of 107
High Courts26 Nov 2020Allowed
Raman @ Remando @ Raman Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0129
Indian Penal Code, 1860 — Section 148, 149, 324, 326Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Nov 2020Disposed Of
Harvinder Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0128
Code Of Criminal Procedure, 1973 — Section 482
High Courts26 Nov 2020Allowed
Bittu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0127
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Nov 2020Allowed
Jaspal Singh @ Pala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0126
Indian Penal Code, 1860 — Section 148, 149, 302, 304, 325, 323, 342, 452, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Nov 2020Allowed
Sukhdev Singh @ Sukha Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0125
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21(b)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Nov 2020Allowed
Surinder Singh @ Chhinda Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0124
Indian Penal Code, 1860 — Section 120B, 370, 406, 419, 420, 467, 468Emigration Act, 1983 — Section 24Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Nov 2020Allowed
Sunny @ Swaraj Bhagat Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0123
Indian Penal Code, 1860 — Section 34, 276, 307, 452, 427, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Nov 2020Allowed
Amandeep Singh @ Babbu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0122
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 302, 307, 427Arms Act, 1959 — Section 25, 27
High Courts26 Nov 2020Allowed
Vinod Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0121
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 324, 325, 506
High Courts26 Nov 2020Dismissed
Prateek Nepalia Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0120
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts26 Nov 2020Allowed
Vikram Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0119
Code Of Criminal Procedure, 1973 — Section 319, 439Indian Penal Code, 1860 — Section 100(3), 100(4), 148, 149, 302, 307, 323, 325, 342, 379B, 506,
High Courts26 Nov 2020Allowed
Shashi Bala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0118
Indian Penal Code, 1860 — Section 148, 149, 304, 323, 325, 442, 452, 342, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Nov 2020Dismissed
Ezee Flights Travel Vs Gurdas Ram And Another
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0117
Contempt Of Courts Act, 1971 — Section 11, 12Code Of Civil Procedure, 1908 — Order 39 Rule 2A
High Courts26 Nov 2020Dismissed
Padam Singh Yadav Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0116
Indian Penal Code, 1860 — Section 34, 120B, 195A, 323, 377, 406, 420, 498A, 506Hindu Marriage Act, 1955 — Section 13
High Courts26 Nov 2020Disposed Of
Charanjit Singh Vs Punjab And Sind Bank And Another
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0115
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)
High Courts25 Nov 2020Allowed
Sarwan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0114
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 25, 27, 29
High Courts25 Nov 2020
Dinesh Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0113
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Haryana Protection Of Interest Of Depositors In Financial Establishment Act, 2013 — Section 3
High Courts25 Nov 2020Allowed
Baldev Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0112
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326
High Courts25 Nov 2020Allowed
Mohit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0111
Indian Penal Code, 1860 — Section 34, 323, 354B, 452, 506Code Of Criminal Procedure, 1973 — Section 438(2)