High Courts01 Dec 2020
Gurwinder Singh @ Sethi & Others Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0014
Indian Penal Code, 1860 — Section 34, 323, 324, 326, 341, 379, 411, 427, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 24 of 107
High Courts01 Dec 2020Allowed
Jaswant Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0013
Indian Penal Code, 1860 — Section 34, 323, 324, 326
High Courts01 Dec 2020Allowed
Shakil Ahmed @ Shakil Ahmad And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0012
Indian Penal Code, 1860 — Section 120B, 420
High Courts01 Dec 2020
Rohit Mehta Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0011
Indian Penal Code, 1860 — Section 379B, 411
High Courts01 Dec 2020Disposed Of
Gurtej Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0010
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Dec 2020Disposed Of
Naginder Singh Alias Babbu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0009
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22(C)
High Courts01 Dec 2020Disposed Of
Satwinder Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0008
Indian Penal Code, 1860 — Section 120B, 148, 149, 307, 323, 324, 326, 354, 427, 452, 459, 509, 511Code Of Criminal Procedure, 1973 — Section 438(8)
High Courts01 Dec 2020Disposed Of
Rajesh @ Raju Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0007
Indian Penal Code, 1860 — Section 120B, 420
High Courts01 Dec 2020Disposed Of
Kulwant Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0006
Indian Penal Code, 1860 — Section 148, 149, 323, 325, 452
High Courts01 Dec 2020Disposed Of
Mohammad Sakil Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0005
Indian Penal Code, 1860 — Section 313, 323, 376, 376(2)(n), 506Code Of Criminal Procedure, 1973 — Section 437(3), 438(2)
High Courts01 Dec 2020
Surender Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0004
Indian Penal Code, 1860 — Section 370, 406, 420, 506Immigration Act, 1983 — Section 24Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Dec 2020Allowed
Rajwinder Singh @ Raju Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0003
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Dec 2020Allowed
Sanjay Kumar Alias Tari Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0002
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 37(1)(b)(ii), 22
High Courts01 Dec 2020Allowed
Naresh Kumar And Another Vs Balbir Singh And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0001
High Courts30 Nov 2020Dismissed
Deepak Kumar Bartia Vs Punjab & Haryana High Court Bar Association & Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0164
Constitution Of India, 1950 — Article 226, 227
High Courts27 Nov 2020Allowed
Tinku @ Bhatabhat Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0163
Indian Penal Code, 1860 — Section 34, 120B, 216, 302Arms Act, 1959 — Section 25, 54, 59
High Courts27 Nov 2020Disposed Of
Gagandeep Kaur And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0162
High Courts27 Nov 2020Disposed Of
Nirmla Mittal Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0161
High Courts27 Nov 2020Disposed Of
National Insurance Company Ltd. Vs Balraj Kumar Alias Bal Raj And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0160
High Courts27 Nov 2020Dismissed
Renu Mehra And Others Vs National Highway Authority Of India
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0158
Arbitration And Conciliation Act, 1996 — Section 11, 34, 34(2), 37National Highways Act, 1956 — Section 3(a), 3D, 3A(1), 3G, 3J, 3G(5), 3G(7), 3G(7)(b), 3G(7)(c), 3G(7)(d)Land Acquisition Act, 1894 — Section 18