High Courts02 Dec 2020Dismissed
Surjit Ram @ Sita And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0030
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 173, 207, 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 23 of 107
High Courts01 Dec 2020Dismissed
Mohit And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0423
Indian Penal Code, 1860 — Section 147, 149, 307, 323, 188, 325, 341, 427, 506Code Of Criminal Procedure, 1973 — Section 437(5), 438, 438(1), 439(2)
High Courts01 Dec 2020Disposed Of
Parvesh Mittal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0226
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Dec 2020Dismissed
Sunil @ Sunila And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0225
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 120B, 188, 186, 294, 307, 308, 323, 333, 353Arms Act, 1959 — Section 25
High Courts01 Dec 2020Dismissed
Priyavart @ Kukki Deva Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0224
Indian Penal Code, 1860 — Section 120B, 147, 148, 186, 212, 302, 332, 353Arms Act, 1959 — Section 25, 29
High Courts01 Dec 2020Dismissed
Gurmeet Singh Sodhi And Others Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0029
Constitution Of India, 1950 — Article 226, 227
High Courts01 Dec 2020Disposed Of
Vandana Yadav & Another Vs U.T.Chandigarh & Others
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0028
Medical Termination Of Pregnancy Act, 1971 — Section 3Constitution Of India, 1950 — Article 226, 227
High Courts01 Dec 2020Dismissed
Mohit Verma Vs Punjab National Bank And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0027
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141, 142Indian Penal Code, 1860 — Section 174A, 420
High Courts01 Dec 2020
Magwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0026
Indian Penal Code, 1860 — Section 120B, 408, 409, 419, 420, 465, 467, 468, 471
High Courts01 Dec 2020Allowed
Amit Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0025
Indian Penal Code, 1860 — Section 34, 186, 325, 332, 333, 353, 379B, 427506
High Courts01 Dec 2020Allowed
Harminder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0024
Indian Penal Code, 1860 — Section 109, 148, 149, 188, 269, 270, 323, 324, 326, 341, 427Disaster Management Act, 2005 — Section 51Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Dec 2020Allowed
Varinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0023
Code Of Criminal Procedure, 1973 — Section 439, 489(2)Indian Penal Code, 1860 — Section 420, 489A, 489B, 489C, 489D, 489ENarcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
High Courts01 Dec 2020Single Bench
Kapil Dev Alias Kapil Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0022
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
High Courts01 Dec 2020Disposed Of
Gurmeet Kaur Sodhi And Ors Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0021
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 406, 420Punjab Travel Professionals (Regulation) Act, 2014 — Section 13
High Courts01 Dec 2020Disposed Of
Gaurav Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0020
Indian Penal Code, 1860 — Section 148, 149, 201, 323, 325, 452, 506Arms Act, 1959 — Section 25, 54, 59Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts01 Dec 2020Allowed
Shinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0019
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15, 25
High Courts01 Dec 2020Disposed Of
Ishan Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0018
High Courts01 Dec 2020Dismissed
Neeraj Malhotra @ Mona Vs State Of U.T. Chandigarh And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0017
Indian Penal Code, 1860 — Section 34, 120B, 174A, 380, 405, 448, 506Code Of Criminal Procedure, 1973 — Section 107, 151, 182Negotiable Instruments Act, 1881 — Section 138
High Courts01 Dec 2020Allowed
Shamsher Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0016
Indian Penal Code, 1860 — Section 34323, 325, 326
High Courts01 Dec 2020Allowed
Akash Kumar & Another Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2020) 12 P&H CK 0015
Indian Penal Code, 1860 — Section 420Information Technology (Amendment) Act, 2008 — Section 66d