High Courts25 Nov 2020Allowed
Sushil Kumar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0110
Indian Penal Code, 1860 — Section 406, 498AProtection Of Children from Sexual Offences Act, 2012 — Section 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 27 of 107
High Courts25 Nov 2020Allowed
Satnam Singh @ Sattu And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0109
Indian Penal Code, 1860 — Section 148, 149, 323, 326, 506
High Courts25 Nov 2020Allowed
Sunil Kumar And Another Vs State Of Haryana And Othes
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0108
Indian Penal Code, 1860 — Section 34, 323, 354(A)(1), 377
High Courts25 Nov 2020Allowed
Aman Bansal @ Amit Kumar Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0107
Indian Penal Code, 1860 — Section 323, 342, 506
High Courts25 Nov 2020Allowed
Pardeep Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0106
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 450
High Courts25 Nov 2020Dismissed
Kanwarbir Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0105
Indian Penal Code, 1860 — Section 376, 420
High Courts25 Nov 2020
Shakeel Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0104
Indian Penal Code, 1860 — Section 188, 363, 366A, 506Code Of Criminal Procedure, 1973 — Section 164
High Courts24 Nov 2020Allowed
Punjab National Bank Circle Office Ludhiana And Another Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0132
Employees Provident Fund And Miscellaneous Provisions Act, 1952 — Section 8B, 8C, 8D, 8E, 8F, 8F(3)(x), 11(2)Central Excise Act, 1944 — Section 11E, 11(2), 11(iii)Customs Act, 1962 — Section 142(1)(c)(iii)
High Courts24 Nov 2020Dismissed
Satyajit Ghosh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0102
Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Constitution Of India, 1950 — Article 226, 227
High Courts24 Nov 2020Dismissed
M/S Hygiene Poultries And Others Vs Punjab National Bank And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0101
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)Constitution Of India, 1950 — Article 226, 227
High Courts24 Nov 2020Dismissed
Amrinder Singh Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0100
High Courts24 Nov 2020Dismissed
Harjinder Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0099
High Courts24 Nov 2020Disposed Of
Baljit Singh Chawla And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0098
High Courts24 Nov 2020Dismissed
Punjab State Co-Operative Supply And Marketing Federation Ltd. Chandigarh Vs Sh. Subash Gakhar And Another
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0097
Punjab Co-operative Societies Act, 1961 — Section 55, 56, 68Constitution Of India, 1950 — Article 226, 227
High Courts24 Nov 2020Dismissed
Suresh Kumar And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0096
High Courts24 Nov 2020Allowed
Satpal Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0095
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 498A
High Courts24 Nov 2020Allowed
Mukesh Lata Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0094
Indian Penal Code, 1860 — Section 406, 420, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts24 Nov 2020Allowed
Ashwani Bansal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0093
Indian Penal Code, 1860 — Section 406, 420, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 438, 438(2)
High Courts24 Nov 2020Dismissed
Rohit Alias Bhima Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0092
Indian Penal Code, 1860 — Section 34, 120B, 302, 394, 397, 412Arms Act, 1959 — Section 25
High Courts24 Nov 2020
Farukh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0091
Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 438(2)