High Courts17 Nov 2020Dismissed

Rajesh Ram Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0134

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376(2)(n), 354A, 451, 384, 354D, 506Information And Technology, Act, 2008 — Section 67A
High Courts17 Nov 2020Allowed

Najakat @ Shankar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0074

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 18, 29, 37
High Courts17 Nov 2020Dismissed

Ashok Kumar And Another Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0069

Land Acquisition Act, 1894 — Section 4, 5A, 6, 31, , 31(1), 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts17 Nov 2020Dismissed

Kamlesh Rani Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0067

Land Acquisition Act, 1894 — Section 4, 5A, 6, 18, 31, 31(1), 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Punjab New Capital (Periphery) Control Act, 1952 — Section 5, 11
High Courts17 Nov 2020Dismissed

Bhim Singh And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0066

Land Acquisition Act, 1894 — Section 4, 6, 31, 31(1), 34Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)
High Courts16 Nov 2020Allowed

Shama Vs Sunny Rathore

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0053

Hindu Marriage Act, 1955 — Section 13B, 13B2(1), 13B2Code Of Civil Procedure, 1908 — Section 23(2), Order 32A Rule 3Family Courts Act, 1984 — Section 9
High Courts12 Nov 2020Dismissed

Varinder Pal Singh @ V.P. Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0073

Code Of Criminal Procedure, 1973 — Section 41, 164, 438Indian Penal Code, 1860 — Section 34, 120B, 149, 342, 354, 354A, 376, 49A, 506, 509, 511Information Technology Act, 2000 — Section 67A
High Courts12 Nov 2020Dismissed

Mehmood @ Moda Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0051

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 332, 353, 379, 411Indian Forest Act, 1927 — Section 32, 33