High Courts10 Nov 2020Dismissed
Vinod Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0024
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 31 of 107
High Courts10 Nov 2020Disposed Of
Sub Inspector Subhash Chander And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0022
Constitution Of India, 1950 — Article 226, 227
High Courts09 Nov 2020Dismissed
Pooja Rani And Others Vs Kamal Kumar Tarnaich And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0064
Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1, Order 8 Rule 10, Order 5 Rule 1Consumer Protection Act, 2019 — Section 13(2)(a), 13(2)(1), 13(2)(b)(ii)
High Courts09 Nov 2020Dismissed
Harkaran Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0049
Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 19, 22(C), 24, 27A, 37
High Courts09 Nov 2020Dismissed
Krishan Kumar And Others Vs Lala Mathura Prasad Trust (Regd.)
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0044
Punjab Land Revenue Act, 1887 — Section 44Punjab Security Of Land Tenures Act, 1953 — Section 14A
High Courts09 Nov 2020Dismissed
M/S Larsen & Toubro Ltd. Vs U.T. Chandigarh And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0028
Punjab Value Added Tax Act, 2005 — Section 29(2), 62(5)
High Courts09 Nov 2020Dismissed
Lalit Rajpal And Others Vs Bank Of Baroda And Another
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0025
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 13(4)(b), 14
High Courts06 Nov 2020Allowed
State Of Punjab. Vs Central Administrative Tribunal, Chandigarh Bench At Chandigarh & Ors
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0012
Administrative Tribunals Act, 1985 — Section 20(1)Evidence Act 1872 — Section 132Civil Procedure Code (Amendment) Act, 1999 — Section 115
High Courts05 Nov 2020Disposed Of
Randeep Singh Deol And Others Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0029
Census Rules, 1990 — Section 8(iv)
High Courts05 Nov 2020Dismissed
Kuldeep Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0026
Constitution Of India, 1950 — Article 14
High Courts05 Nov 2020Disposed Of
M/S San Impex Vs Bank Of Baroda And Another
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0021
High Courts05 Nov 2020Allowed
Hansa Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0009
Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 465, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 7, 13(1)(A)
High Courts05 Nov 2020Allowed
Jai Vikas Kansal And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0006
Indian Penal Code, 1860 — Section 34, 323, 406, 482, 498A, 506Information Technology Act, 2000 — Section 67Hindu Marriage Act, 1955 — Section 13B
High Courts05 Nov 2020Dismissed
Gurpreet Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0005
Indian Penal Code, 1860 — Section 313, 314, 316Code Of Criminal Procedure, 1973 — Section 320, 482, 482(1)Medical Termination Of Pregnancy Act, 1971 — Section 3(4)(b)
High Courts04 Nov 2020Allowed
Dr.Nikhil Nagpal Vs Dr.Pratibha Sharma And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0137
Registration At, 1908 — Section 17(1)(d)Indian Penal Code, 1860 — Section 420, 467, 468, 471Code Of Civil Procedure, 1908 — Order 15 Rule 5
High Courts04 Nov 2020Dismissed
Surinder Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0135
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 304B, 406, 498A,
High Courts04 Nov 2020Dismissed
Krishan Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0052
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 325, 452, 506
High Courts04 Nov 2020Dismissed
Narender Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0018
Constitution Of India, 1950 — Article 226, 227
High Courts04 Nov 2020Dismissed
Chiraag Malli Vs Panjab University, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0015
Advocates Act, 1961 — Section 7(1)(h), 49(1)Constitution Of India, 1950 — Article 14
High Courts04 Nov 2020Disposed Of
Gurmeet Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0008
Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471