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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 30 of 107

High Courts12 Nov 2020Dismissed

Prabhu And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0046

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 24(2)Land Acquisition Act, 1894 — Section 4, 5A, 6, 11, 31, 34
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High Courts11 Nov 2020Dismissed

Amardeep Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0089

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 379, 411, 420, 467, 468, 471
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High Courts11 Nov 2020Dismissed

Kuldeep Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0048

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 21, 21(b), 27A
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High Courts11 Nov 2020

Pinka Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0037

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 302, 452, 506
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High Courts10 Nov 2020Partly Allowed

Sanchit Gautam Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0076

Punjab Travel Professionals Regulation Act, 2014 — Section 3, 4, 6(b)(I), 6(c)(I), 6(d)(I), 6(e)(I) 6(f)(I), 6(g)(I)Punjab Travel Professionals Regulation Rules, 2013 — Rule 3, 3(2)(ii), 4, 4(1), 4(vii)Constitution Of India, 1950 — Article 226
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High Courts10 Nov 2020Allowed

Sukhwinder Singh @ Vicky Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0040

Code Of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 37, 61, 66, 85Narcotic Drugs And Psychotropic Substances Rules, 1985 — Rule 66, 66(2)
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High Courts10 Nov 2020Dismissed

Nazam Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0039

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 22(c), 37, 42, 50
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High Courts10 Nov 2020Disposed Of

Pawan Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0035

Indian Penal Code, 1860 — Section 395, 397Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 2(aa), 5A(2), 6
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High Courts10 Nov 2020Dismissed

Raj Bala And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 11 P&H CK 0034

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 12(2), 24(2)Land Acquisition Act, 1894 — Section 4, 5A, 6, 31
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