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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 33 of 107

High Courts30 Oct 2020Dismissed

Sanjay Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0184

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 420, 506
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High Courts29 Oct 2020Dismissed

Harpreet Singh @ Peeta Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0209

Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 37(1)(b), 50
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High Courts29 Oct 2020

Radhika Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0198

Code Of Criminal Procedure, 1973 — Section 167(2), 173, 439Code Of Criminal Procedure, 1973 — Section 167(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 36A(4)
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High Courts29 Oct 2020Allowed

Shiv Kumar Vs Narcotic Control Bureau, Chandigarh

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0163

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 19, 24, 27A, 29, 37, 37(i)(b)(ii)Evidence Act, 1872 — Section 25, 26Code Of Criminal Procedure, 1973 — Section 439
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