High Courts27 Oct 2020Dismissed
Sombir Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0159
Haryana Panchayati Raj Act, 1994 — Section 51(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 35 of 107
High Courts27 Oct 2020Dismissed
Sukhpreet Singh Sidhu And Others Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0158
Indian Administrative Service (Recruitment) Rules, 1954 — Section 4(b), 8Indian Administrative Service (Appointment By Promotion) Regulations, 1955 — Regulation 3, 5
High Courts27 Oct 2020Dismissed
Vipin Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0157
Code Of Criminal Procedure, 1973 — Section 41A, 82, 83, 438Indian Penal Code, 1860 — Section 408, 498A
High Courts27 Oct 2020Allowed
Parul Sehdev And Othersb Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0156
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 498A
High Courts27 Oct 2020Allowed
Rajender Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0155
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 506
High Courts27 Oct 2020Allowed
Mandeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0154
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 316, 506
High Courts26 Oct 2020Dismissed
Ravit @ Ramit Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0199
Code Of Criminal Procedure, 1973 — Section 164Constitution Of India, 1950 — Article 226
High Courts26 Oct 2020
Kawaljit Kaur Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0153
High Courts26 Oct 2020
Retd. Asi Sat Narain Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0152
High Courts26 Oct 2020Disposed Of
Amit Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0151
High Courts26 Oct 2020Disposed Of
Manohar Lal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0150
Constitution Of India, 1950 — Article 226, 227
High Courts26 Oct 2020Disposed Of
Saroj Prabha Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0149
Constitution Of India, 1950 — Article 226, 227
High Courts26 Oct 2020Disposed Of
Inderjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0148
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 50, 50(1)
High Courts26 Oct 2020Dismissed
Rakesh Kumar Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0147
Code Of Criminal Procedure, 1973 — Section 156(3), 439Indian Penal Code, 1860 — Section 120B, 406, 406, 420, 467, 468, 471, 506Negotiable Instruments Act, 1881 — Section 138, 142
High Courts26 Oct 2020Dismissed
Ravinder Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0146
Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22
High Courts26 Oct 2020
Harjinder Singh @ Hindi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0145
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29
High Courts26 Oct 2020Allowed
Amarjit Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0144
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 186, 308, 323, 332, 353, 427, 506
High Courts26 Oct 2020Dismissed
Prem Vs Maninder Kaur Kwatra
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0143
East Punjab Rent Restriction Act, 1949 — Section 13
High Courts21 Oct 2020Dismissed
Harjit Singh @ Harry Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0181
Indian Penal Code, 1860 — Section 201, 382, 394, 395, 398, 399, 402, 411, 458Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 161, 173, 313
High Courts21 Oct 2020
Kamaldeep Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0142
Constitution Of India, 1950 — Article 226, 227