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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 36 of 107

High Courts19 Oct 2020Dismissed

Gurbant Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0137

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15(B)
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High Courts19 Oct 2020Dismissed

Rajesh Rana Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0136

Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
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High Courts19 Oct 2020Allowed

Bittu Ram. Vs State Of Punjab.

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0133

Code Of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 25, 29, 61
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High Courts19 Oct 2020Dismissed

Surender Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0132

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 37
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High Courts19 Oct 2020Disposed Of

Manjeet Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0131

Indian Penal Code, 1860 — Section 406Code Of Criminal Procedure, 1973 — Section 438(2)
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High Courts19 Oct 2020Dismissed

Parvesh And Another Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0130

Indian Penal Code, 1860 — Section 147, 148, 149, 186, 302, 307, 323, 325, 332, 353, 341Code Of Criminal Procedure, 1973 — Section 173, 193, 300(5), 319, 319(2), 398, 438(2)
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High Courts16 Oct 2020Dismissed

Experion Developers Pvt. Ltd. And Ors Vs State Of Haryana And Others And Ors

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0221

Real Estate (Regulation And Development) Act, 2016 — Section 2(q), 2(zn), 2(zf), 3, 4,4(2)(i)(C), 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 18(1)(a), 18(2), 18(3), 19, 19(3), 19(4), 31, 31(1), 32, 34, 35, 36, 37, 38, 39, 40, 40(2), 43, 43(5), 44, 44(1), 44(3), 58, 58(2), 59, 60, 61, 62, 63, 64, 65, 67, 68, 69, 70, 71, 71(1), 71(2), 73(3), 72, 73, 74, 75, 76, 77, 78, 79, 80Code Of Civil Procedure, 1908 — Section 100Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 21(4), 28, 28(e), 28(3), 29, 29(2)
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High Courts16 Oct 2020Dismissed

Dr. Narinder Paul Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0201

Maharaja Ranjit Singh State Technical University Act, 2014 — Section 2, 10, 10(1), 10(5), 12, 13, 23University Grants Commission Act, 1956 — Section 12(d), 26Constitution Of India, 1950 — Article 226, 227
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High Courts16 Oct 2020Dismissed

Ramesh And Another Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0188

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 354D, 354D(2), 354A(1), 427, 452, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
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High Courts16 Oct 2020Dismissed

Tarlochan Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0187

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 21, 21(b)Indian Penal Code, 1860 — Section 420
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High Courts16 Oct 2020Allowed

Jasbir Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0120

Code Of Criminal Procedure, 1973 — Section 167, 378, 378(3), 439Indian Penal Code, 1860 — Section 120, 120B, 121A, 153A, 295, 295AUnlawful Activities (Prevention) Act, 1967 — Section 2(1)(d), 2(1)(f), 2(1)(g), 2(1)(h), 13
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High Courts16 Oct 2020Disposed Of

Janta Land Promoters Private Limited Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0112

Real Estate (Regulation And Development) Act, 2016 — Section 2(i), 2(zk), 2(za)(ii), 4(2)(i)(C), 11, 11(4)(e), 12, 13, 14, 14(2), 14(3), 15, 16, 17, 18, 18(1), 18(1)(a), 18(3), 19, 19(3), 19(4), 19(7), 20(1), 21, 22, 29, 29(1), 31, 31(1), 32, 34, 34(f), 35, 35(1), 35(2), 36, 37, 38, 40, 40(2), 43, 43(2), 43(3), 43(4), 43(5), 45, 46(1)(c), 55, 58, 59, 60, 61, 62, 63, 64, 65, 66, 67, 68, 71, 71(1), 72, 81, 85, 85(2)(f)Punjab State Real Estate (Development And Regulation) Rules, 2017 — Rule 6, 37Haryana Real Estate (Regulation And Development) Rules, 2017 — Rule 28, 29
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High Courts15 Oct 2020Dismissed

Mafi Devi Vs Amar Nath And Others

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0220

Code Of Civil Procedure, 1908 — Section 151Guardian And Wards Act, 1890 — Section 9, 7, 10, 12, 12(1), 15, 25, 47Family Courts Act, 1984 — Section 19, 19(1)
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