High Courts14 Oct 2020Allowed
Sachin @ Ajay And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0091
Indian Penal Code, 1860 — Section 148, 149, 323, 324, 506Code Of Criminal Procedure, 1973 — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 38 of 107
High Courts14 Oct 2020Allowed
Sunil @ Anil Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0090
Indian Penal Code, 1860 — Section 120B, 406, 420Emigration Act, 1983 — Section 10, 24Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts14 Oct 2020Disposed Of
Ravinder Namberdar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0089
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts14 Oct 2020Dismissed
Ranjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0088
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 302, 307, 323, 324, 341, 420, 506Arms Act, 1959 — Section 27
High Courts14 Oct 2020Dismissed
Jagan Singh Vs Chief Administrator, HUDA And Others
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0087
High Courts14 Oct 2020Disposed Of
Sharanjit Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0086
High Courts13 Oct 2020Dismissed
Nawal Singh Vs Kailash And Others
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0208
Limitation Act, 1963 — Section 3(1), 58, 136
High Courts13 Oct 2020Dismissed
Shavinder Singh Vs Nirmaljit Kaur
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0207
Specific Relief Act, 1963 — Section 20(3)
High Courts13 Oct 2020Disposed Of
Jasvir Singh @ Kala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0183
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 22, 24, 27, 27A, 37, 37(1)(b)(ii)
High Courts13 Oct 2020Dismissed
Satpal Singh Vs National Investigation Agency, New Delhi
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0116
National Investigation Agency Act 2008 — Section 21(4)Unlawful Activities Prevention Act, 1967 — Section 13, 17Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 27A, 29
High Courts13 Oct 2020Allowed
Basu Alias Golu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0083
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21Juvenile Justice (Care and Protection Of Children) Act, 2000 — Section 12, 12(1)
High Courts13 Oct 2020Disposed Of
Harvinder Singh Bajwa Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0082
Indian Penal Code, 1860 — Section 34, 323, 324, 452Constitution Of India, 1950 — Article 226, 227
High Courts13 Oct 2020Allowed
Kiranjeet Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0081
Indian Penal Code, 1860 — Section 34, 302
High Courts13 Oct 2020Allowed
Anjli @ Meena Kumari Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0080
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 120B, 376D
High Courts13 Oct 2020Allowed
Jasbir Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0079
Indian Penal Code, 1860 — Section 148, 149, 324, 325, 326, 450Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Oct 2020Allowed
Dinesh Garg And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0078
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Oct 2020Dismissed
Sonu @ Rupinder Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0077
Indian Penal Code, 1860 — Section 34, 307, 324, 506
High Courts13 Oct 2020Allowed
Vishal @ Babbu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0076
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts13 Oct 2020
Jatinder Pal Singh Vs State Of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0075
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 419, 420, 465, 467, 468, 471
High Courts13 Oct 2020Disposed Of
Shiv Dayal Singh And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0074
Indian Penal Code, 1860 — Section 34, 279, 365, 511Code Of Criminal Procedure, 1973 — Section 320, 397, 482Constitution Of India, 1950 — Article 227