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Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 34 of 107

High Courts28 Oct 2020Dismissed

Mann Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0211

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354A, 506Protection Of Children From Sexual Offences Act, 2012 — Section 10
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High Courts28 Oct 2020Allowed

Salinder Singh @ Shinda Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0197

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37(1)(bIndian Penal Code, 1860 — Section 148, 323, 452, 506
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High Courts28 Oct 2020Dismissed

Chamkaur Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0173

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420Punjab Travel Professionals (Regulation) Act, 2014 — Section 13
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High Courts28 Oct 2020Disposed Of

Aashu Pal Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0171

Indian Penal Code, 1860 — Section 34, 201, 323, 341, 354, 354A, 354D, 506Information Technology Act, 2000 — Section 66, 66EProtection of Children from Sexual Offences Act, 2012 — Section 8
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High Courts28 Oct 2020Dismissed

Vikas @ Abhishek Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0169

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 307, 323, 341Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities), Act, 1989 — Section 3(2)(v), 18
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High Courts28 Oct 2020Disposed Of

Harjinder @ Harman @ Kala Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0167

Code Of Criminal Procedure, 1973 — Section 164, 438, 438(2)Indian Penal Code, 1860 — Section 120B, 363, 366AProtection of Children from Sexual Offences Act, 2012 — Section 8
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High Courts28 Oct 2020Disposed Of

Ranjit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0165

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
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High Courts28 Oct 2020Dismissed

Kamal Gill Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 10 P&H CK 0164

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 201, 323, 341, 342, 367, 370(2), 376, 384, 420, 429, 506Immoral Traffic Prevention Act, 1956 — Section 3, 4, 5, 5A
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