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Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 115 of 146

High Courts20 Feb 2019Allowed

Sher Khan Vs U.T., Chandigarh

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0155

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 408, 420, 467, 468, 471Information Technology Act, 2000 — Section 66(c), 66(D)
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High Courts15 Feb 2019Allowed

Nirmaljeet Vs Satish Kumar

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0326

Hindu Marriage Act, 1955 — Section 13(1)(a)(ib)Indian Penal Code, 1860 — Section 120B, 307, 323, 406, 498ACode Of Criminal Procedure, 1973 — Section 125
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High Courts15 Feb 2019Dismissed

Buta Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0300

Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
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High Courts15 Feb 2019Dismissed

Anand Kumar And Others Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0186

Indian Penal Code, 1860 — Section 148, 149, 302, 307, 324Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 161, 313
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High Courts15 Feb 2019Allowed

Rampal Vs Jaipal And Others

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0185

Motor Vehicles Act, 1988 — Section 163A, 166, 171Indian Penal Code, 1860 — Section 279, 337, 427Code Of Civil Procedure, 1908 — Section 34
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