High Courts22 Feb 2019Dismissed
State Of Haryana Vs Rajeev Sharma, Ias (Retd.) And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0203
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 113 of 146
High Courts22 Feb 2019Allowed
Prof. C.S. Gautam And Another Vs Union Territory Of Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0202
Medical Council Act, 1956 — Section 33Constitution Of India, 1950 — Article 14, 16, 109, 126, 324, 329
High Courts22 Feb 2019Dismissed
Lachhman @ Kaka Ram Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0201
Indian Penal Code, 1860 — Section 307, 324Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts22 Feb 2019Dismissed
Jain Deen And Anr. Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0200
Indian Penal Code, 1860 — Section 380, 395, 397, 412, 458Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Feb 2019Dismissed
Machhu Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0199
Indian Penal Code, 1860 — Section 148, 149, 324, 325, 326Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Feb 2019Dismissed
Palak And Another Vs Gurdeep Singh
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0198
Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 39 Rule 1, Order 39 Rule 2
High Courts22 Feb 2019Allowed
Suresh Kumar Vs Shree Sanatan Dharam Sabha
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0197
High Courts22 Feb 2019Allowed
Umed Singh And Others Vs Dharam Singh
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0196
Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts22 Feb 2019Allowed
Bahadur Singh (Since Deceased) Through His Lrs Vs Tej Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0158
Transfer Of Property Act, 1882 — Section 8, 52, 55(4)(b)
High Courts22 Feb 2019Disposed Off
Amandeep Kaur Vs Talwinder Singh
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0083
Hindu Marriage Act, 1955 — Section 13
High Courts21 Feb 2019Allowed
Anish Bakshi And Anr. Vs State Of Haryana And Anr.
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0331
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498AHindu Marriage Act, 1955 — Section 13B
High Courts21 Feb 2019Dismissed
Magha Ram and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0238
Indian Penal Code, 1860 — Section 34, 302Code of Criminal Procedure, 1973 — Section 313
High Courts21 Feb 2019Dismissed
M/S Lakhwinder Singh Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0237
Punjab Excise Act, 1914 — Section 15(3)Constitution of India, 1950 — Article 226, 227
High Courts21 Feb 2019Allowed
Vinod Kumar Sikka @ Ors Vs Punjab Water Resources Management And Development Corporation Limited & Ors
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0236
High Courts21 Feb 2019Dismissed
Kamla Devi And Ors Vs Kamal & Ors
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0235
High Courts21 Feb 2019Dismissed
Angoori Devi And Another Vs Dalbir Singh And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0195
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Indian Contract Act, 1872 — Section 7, 10, 12, 13, 14
High Courts21 Feb 2019Dismissed
Smt. Murti Devi And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0194
High Courts21 Feb 2019Allowed
Joga Singh Vs Sukhwinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0193
Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 7, 7A, 47, 47(2)Punjab Tenancy Act, 1887 — Section 77Punjab Security Of Land Tenures Act, 1953 — Section 18
High Courts21 Feb 2019
M/S Rajinder Singh Jai Narain Vs Rajinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0192
High Courts21 Feb 2019Allowed
Rishabh And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0154
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 379B