High Courts21 Feb 2019Dismissed
Darshan Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0082
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 342
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 114 of 146
High Courts21 Feb 2019Allowed
Jatinder Kaur Sidhu And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0081
Code of Criminal Procedure, 1973 — Section 482
High Courts20 Feb 2019Disposed Of
Rimpi Vs Sandeep Kumar
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0330
Hindu Marriage Act, 1955 — Section 13Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506Code Of Criminal Procedure, 1973 — Section 125
High Courts20 Feb 2019Allowed
Jaswinder Kaur Vs Nirmaljit Singh
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0329
Code Of Civil Procedure, 1908 — 24Hindu Marriage Act, 1955 — Section 9
High Courts20 Feb 2019Dismissed
Raj Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0305
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts20 Feb 2019Dismissed
Gajab Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0303
Indian Penal Code, 1860 — Section 148, 149, 307, 452, 506Arms Act, 1959 — Section 25, 54, 59Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 14, 36, 94(3), 94
High Courts20 Feb 2019Dismissed
Vikas Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0234
Code of Criminal Procedure, 1973 — Section 83, 173, 439Indian Penal Code, 1860 — Section 120B, 147A, 148, 149, 201, 302, 307, 323, 427, 506Arms Act, 1959 — Section 25, 30
High Courts20 Feb 2019Dismissed
Union Of India Thr Its Deputy Chief Commercial Manager(Claims) Vs Kanti Devi And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0233
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 123, 124, 124A
High Courts20 Feb 2019Allowed
Harbans Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0232
Punjab Civil Services rules, 1970 — Rule 5(3)(2), 6(17)
High Courts20 Feb 2019Allowed
Manpreet Kaur And Ors Vs Rakesh Kumar And Ors
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0230
Motor Vehicles Act, 1988 — Section 166, 171
High Courts20 Feb 2019Dismissed
Ramesh Rani And Others Vs Jarnail Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0229
Motor Vehicles Act, 1988 — Section 166Limitation Act, 1963 — Section 5
High Courts20 Feb 2019Allowed
Phoolkali Vs Sidharth And Ors
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0228
Motor Vehicles Act, 1988 — Section 166
High Courts20 Feb 2019Dismissed
State Of Punjab And Others Vs G.S. Sidhu
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0227
High Courts20 Feb 2019Dismissed
Akhtari Khatun Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0226
Limitation Act, 1963 — Section 5Code of Civil Procedure, 1908 — Section 151
High Courts20 Feb 2019Dismissed
Jyoti Vs Sanjay Kansal And Anr
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0225
Court Fees Act, 1870 — Section 7(c)(iv)
High Courts20 Feb 2019Dismissed
Chairman, Central Board Of Excise Indirect Taxes And Customs, North Block, New Delhi, And Others Vs Avnish Bansal And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0191
High Courts20 Feb 2019Dismissed
Kaptan Singh Vs Sub Divisional Officer, Dakshin Haryana Bijli Vitran Nigam Ltd. And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0190
Electricity Act, 2003 — Section 126, 145
High Courts20 Feb 2019Dismissed
Shakuntla Devi Vs Satyabir And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0189
Specific Relief Act, 1963 — Section 20, 21Indian Contract Act, 1872 — Section 73
High Courts20 Feb 2019Dismissed
Vijay Singh Vs Dakshin Haryana Bijli Vitran Nigam Ltd.
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0188
Electricity Act, 2003 — Section 126
High Courts20 Feb 2019Allowed
Suresh Kaur And Others Vs Gurjant Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0187
Transfer Of Property Act, 1882 — Section 53ARegistration Act, 1908 — Section 49Limitation Act, 1963 — Article 54