High Courts15 Feb 2019Allowed
Sandeep Kumar Vs State Of Haryana And Anr
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0143
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 467, 468, 471
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 116 of 146
High Courts15 Feb 2019Allowed
Kamlesh & Anr Vs Mahesh Yadav & Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0142
High Courts15 Feb 2019Dismissed
Smt. Shilpa Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0141
Constitution Of India, 1950 — Article 14, 16
High Courts15 Feb 2019Disposed Off
Gurdawinder Singh Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0140
Evidence Act, 1872 — Section 92Transfer Of Property Act, 1882 — Section 55
High Courts14 Feb 2019Allowed
Rulia Ram Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0324
Petroleum & Minerals Pipelines (Acquisition Of Right Of User In Land) Act, 1962 — Section 10(2)
High Courts14 Feb 2019Allowed
Krishan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0291
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 489, 489C
High Courts14 Feb 2019Allowed
Narinder Singh Vs Union Of India & Ors
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0223
Central Excise Act, 1944 — Section 35F, 11, 11(2)Central Sales Tax Act, 1956 — Section 18Delhi Land Reforms Act, 1887 — Section 139
High Courts14 Feb 2019Allowed
Parkash Alias Om Parkash And Others Vs Gurcharan Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0222
Motor Vehicles Act, 1988 — Section 166
High Courts14 Feb 2019Allowed
Satish Rani Vs Mangal Singh And Ors
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0221
Motor Vehicles Act, 1988 — Section 166
High Courts14 Feb 2019Disposed Off
Shri Ram General Insurance Company Ltd Vs Urmilla And Ors
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0220
Motor Vehicles Act, 1988 — Section 166
High Courts14 Feb 2019Allowed
Charanjit Kaur Vs Harjinder Singh
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0219
Motor Vehicles Act, 1988 — Section 166
High Courts14 Feb 2019Disposed Off
Gurbachan Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0181
High Courts14 Feb 2019Disposed Off
Rajwinder Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0180
High Courts14 Feb 2019Disposed Off
Shalinder Kaur Vs State Of Punjab & Ors
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0179
High Courts14 Feb 2019Allowed
Naib Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0165
High Courts14 Feb 2019Disposed Off
Darshana Rani And Others Vs Mohinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0163
High Courts14 Feb 2019Disposed Off
Sukhdev Raj Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0152
High Courts14 Feb 2019Dismissed
Vijay Pal Singh Vs Madan Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0139
High Courts14 Feb 2019Allowed
Malkit Singh And Ors Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0138
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 436, 379, 447, 511
High Courts14 Feb 2019Dismissed
Jai Bhagwan Vs Satbir And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0137
Indian Penal Code, 1860 — Section 120B, 192, 196, 199, 205, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 193, 195, 293, 340(1)