Central Civil Services (Pension) Rules, 1972 — Rule 37Punjab Civil Services Rules, Volume-I, — Rule 4.4(b)Constitution Of India, 1950 — Article 226, 227

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High Courts13 Feb 2019

Mahipal Singh And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0299

Transfer Of Property Act, 1882 — Section 3, 60, 67Code Of Civil Procedure, 1908 — Section 2(2)Code Of Criminal Procedure, 1973 — Section 125, Order 7 Rule 6

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High Courts13 Feb 2019Allowed

Krishan Kumar Sharma Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0298

Indian Penal Code, 1860 — Section 34, 356, 364A, 506, 511

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High Courts13 Feb 2019Disposed Off

Deep Ram Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0297

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15Code Of Criminal Procedure, 1973 — Section 173, 313

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High Courts13 Feb 2019Allowed

National Insurance Comp Ltd Vs Mukesh Devi And Ors

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0218

Motor Vehicles Act, 1988 — Section 166

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High Courts13 Feb 2019Allowed

Reliance General Insurance Company Ltd Vs Anu & Ors

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0217

Motor Vehicles Act, 1988 — Section 2(44), 166

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High Courts13 Feb 2019

Raj Kumar Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0216

Haryana Chowkidara (Watchman) Rules, 2011 — Rule 3, 3(a), 3(b), 3(c), 4, 4(1)

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High Courts13 Feb 2019Dismissed

Krishna Bansal Vs Income Tax Officer, Ward 5(1), Chandigarh And Others

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0178

Income Tax Act, 1961 — Section 69, 80C, 142(1), 143(3), 250(6), 260A

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High Courts13 Feb 2019Disposed Off

Ranbir Singh Dahiya Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0177

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High Courts13 Feb 2019Allowed

Asha Rani Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0176

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High Courts13 Feb 2019Disposed Off

Balbir Singh Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0166

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High Courts13 Feb 2019Dismissed

Suman And Another Vs Shamsher And Others

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0162

Motor Vehicles Act, 1988 — Section 166Limitation Act, 1963 — Section 5

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High Courts13 Feb 2019Allowed

Jasvir Singh And Another Vs Shavinder Singh And Others

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0159

Registration Act, 1908 — Section 17(2)(vi), 17

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High Courts13 Feb 2019Allowed

Krishan Kumar And Ors Vs State Of Haryana And Anr

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0134

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

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High Courts13 Feb 2019Allowed

Pargat Singh And Ors Vs State Of Punjab And Anr

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0133

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420

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High Courts13 Feb 2019Disposed Off

Khem Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0132

Code Of Criminal Procedure, 1973 — Section 438(2), 438Indian Penal Code, 1860 — Section 120B, 370, 420

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