High Courts13 Feb 2019Allowed
Smt. Satwant Kaur And Others Vs Sucha Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0129
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 118 of 146
High Courts13 Feb 2019Dismissed
Sheila Sarkar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0127
High Courts13 Feb 2019Allowed
Joginder Singh @ Polu Vs M/S Satish Kumar Raghbir Chand, Commission Agents, And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0126
Code Of Civil Procedure, 1908 — Order 9 Rule 2, Order 41 Rule 17, Order 41 Rule 19Constitution Of India, 1950 — Article 227
High Courts13 Feb 2019Allowed
Amrik Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0077
Indian Penal Code, 1860 — Section 379, 411Code of Criminal Procedure, 1973 — Section 482
High Courts13 Feb 2019Allowed
Nachattar Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0075
Indian Penal Code, 1860 — Section 427, 279, 304A
High Courts12 Feb 2019Dismissed
Satbir & Others Vs Union Of India & Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0321
Arbitration And Conciliation Act, 1996 — Section 34Railways Act, 1989 — Section 20F(7)Limitation Act, 1963 — Section 14
High Courts12 Feb 2019Allowed
Rishab @ Rishab Sharma Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0320
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 380
High Courts12 Feb 2019Allowed
Madan Lal And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0319
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 325, 452
High Courts12 Feb 2019Allowed
Jeevan Kumar @ Jeevan Singh @ Vina And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0318
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 452
High Courts12 Feb 2019Allowed
Hans Raj And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0317
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 186, 341, 506
High Courts12 Feb 2019Allowed
Sarjeet Singh And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0125
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 447, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(g)
High Courts12 Feb 2019Disposed Off
Amandeep Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0053
Code of Criminal Procedure, 1973 — Section 482
High Courts11 Feb 2019Dismissed
Gurpreet Singh @ Gopi And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0296
Indian Penal Code, 1860 — Section 120B, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Feb 2019Disposed Off
Shriram General Insurance Company Ltd. Vs Smt. Santosh Devi And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0295
Motor Vehicles Act, 1988 — Section 166
High Courts11 Feb 2019
M/S Vikas Marble & Granite And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0124
Indian Penal Code, 1860 — Section 188, 379Code Of Criminal Procedure, 1973 — Section 482
High Courts11 Feb 2019
Suman Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0122
Code Of Criminal Procedure, 1973 — Section 173, 438(2), 438Indian Penal Code, 1860 — Section 120B, 419, 420, 468, 471
High Courts11 Feb 2019Allowed
Mohan Lal Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0121
Code Of Criminal Procedure, 1973 — Section 313, 482Indian Penal Code, 1860 — Section 34, 323, 452, 506Representation Of the People Act, 1951 — Section 8(3)
High Courts11 Feb 2019Disposed Off
Ashima Rani Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0120
Code Of Criminal Procedure, 1973 — Section 173, 438(2), 438Indian Penal Code, 1860 — Section 120B, 419, 420
High Courts11 Feb 2019Dismissed
Ram Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0119
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 452Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts11 Feb 2019Allowed
Satbir Tanwar And Others Vs Bal Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0118
Constitution Of India, 1950 — Article 227