High Courts08 Feb 2019Disposed Off
Mahesh And Another Vs Kasturi Lal Sehgal
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0107
Code of Civil Procedure, 1908 — Order 9 Rule 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 120 of 146
High Courts08 Feb 2019Disposed Off
Ashu Garg @ Anshu Garg Vs Gurtej Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0106
High Courts08 Feb 2019Allowed
Bachan Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0074
Indian Penal Code, 1860 — Section 420
High Courts08 Feb 2019Dismissed
Gurpreet Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0073
Indian Penal Code, 1860 — Section 34, 323, 325, 506Code Of Criminal Procedure, 1973 — Section 293
High Courts08 Feb 2019Allowed
Tarsem Singh Alias Semi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0070
Indian Penal Code, 1860 — Section 302, 450Code Of Criminal Procedure, 1973 — Section 161131
High Courts08 Feb 2019Allowed
Madan Lal @ Sonu Vs State Of Haryana And Anr
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0068
Code Of Criminal Procedure, 1973 — Section 482Information and Technology Act, 2000 — Section 67Indian Penal Code, 1860 — Section 506
High Courts08 Feb 2019Disposed Off
National Insurance Company Ltd. Vs Gurmit Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0057
Motor Vehicles Act, 1988 — Section 166
High Courts08 Feb 2019Dismissed
Reliance General Insurance Company Ltd. Vs Chhotu Gupta @ Chhotu Lal And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0056
Motor Vehicles Act, 1988 — Section 2(44), 166
High Courts08 Feb 2019Disposed Off
Rohtas Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0035
Haryana Co-operative Societies Act, 1984 — Section 29, 31, 31(1)Haryana Civil Services (General) Rules 2016 — Rule 143, 143(1)
High Courts08 Feb 2019Allowed
Makhan Din And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0017
Indian Penal Code, 1860 — Section 34, 323, 324Code of Criminal Procedure, 1973 — Section 482
High Courts07 Feb 2019Allowed
Balkar Singh Vs Piyush Through His Mother And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0285
Motor Vehicles Act, 1988 — Section 166Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts07 Feb 2019Allowed
Abhinav Cotspin Ltd. Vs M/S The Cotton Corporation Of India And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0172
Arbitration and Conciliation Act, 1996 — Section 2(1)(e), 20, 34, 42
High Courts07 Feb 2019Allowed
Santokh Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0171
Indian Penal Code, 1860 — Section 420Punjab Civil Services (Punishment & Appeal) Rules, 1970 — Rule 7(3)(2)
High Courts07 Feb 2019Partly Allowed
Partap Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0164
Land Acquisition Act, 1894 — Section 4, 23(1A), 23(2), 54
High Courts07 Feb 2019
Sapna Devi Vs Vinod Kumar
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0104
Guardians And Wards Act, 1890 — Section 12Hindu Marriage Act, 1955 — Section 13(1)(v)
High Courts07 Feb 2019Disposed Off
Shobha Devi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0103
High Courts07 Feb 2019Partly Allowed
Piyush Through His Mother And Another Vs Balkar Singh And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0059
Motor Vehicles Act, 1988 — Section 166
High Courts07 Feb 2019Allowed
Binesh Vs Sahid And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0051
Motor Vehicles Act, 1988 — Section 2(21), 2(41), 10, 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h)166Indian Penal Code, 1860 — Section 279, 304ACode Of Civil Procedure, 1908 — Order 41 Rule 33
High Courts07 Feb 2019Dismissed
Vijay Kumar And Another Vs Reliance General Insurance Co. Ltd. And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0050
Motor Vehicles Act, 1988 — Section 163A, 166, 171Constitution Of India, 1950 — Article 142
High Courts07 Feb 2019Disposed Off
Ram Piari Vs Vijay Singh
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0032
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2