High Courts11 Feb 2019Allowed
Chander Devi And Others Vs Pardeep And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0117
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 119 of 146
High Courts11 Feb 2019Partly Allowed
Reliance General Insurance Co. Ltd Vs Rajinder Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0115
Motor Vehicles Act, 1988 — Section 163A
High Courts11 Feb 2019Allowed
Pushpa Khanna Vs Savita Ohri And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0114
High Courts11 Feb 2019Allowed
Gurmail Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 2 CriCC 565
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 22, 35, 54Code Of Criminal Procedure, 1973 — Section 313
High Courts11 Feb 2019Dismissed
Jangir Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0052
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts11 Feb 2019
Gurjot Singh Vs Kedar Nath Chaudhary And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0045
Code Of Civil Procedure, 1908 — Order 21 Rule 30
High Courts08 Feb 2019Allowed
Sushil Son @ Mohinder Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0316
Indian Penal Code, 1860 — Section 148, 149, 323, 325Haryana Good Conduct Prisoners (Temporary Release) Rules, 2007 — Rule 4(1)
High Courts08 Feb 2019Allowed
Rakesh @ Tinku Vs State Of U. T. Chandigarh
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0290
Indian Penal Code, 1860 — Section 34, 302
High Courts08 Feb 2019Allowed
Mohammad Ulfat @ Ulfat And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0289
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 30
High Courts08 Feb 2019Allowed
Harbhajan Singh Alias Bhajan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0288
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 15(c), 25, 42, 42(1), 42(2)Code Of Criminal Procedure, 1973 — Section 313Punjab Police Rules, 1934 — Rule 22(18)(2), 27(18)
High Courts08 Feb 2019Allowed
Reena Devi & Ors Vs Ashok Paswan & Ors
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0215
High Courts08 Feb 2019Allowed
Mindero Devi And Others Vs Raju Lal And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0175
Motor Vehicles Act, 1988 — Section 163A, 166, 171Indian Penal Code, 1860 — Section 279, 304ACode Of Civil Procedure, 1908 — Section 34
High Courts08 Feb 2019Allowed
Smt. Usha Rani Thakral Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0174
Haryana Aided School (Special Pension and Contributory Provident Fund) Rules, 1999 — Rule 3
High Courts08 Feb 2019Disposed Off
Amar Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0173
High Courts08 Feb 2019Partly Allowed
Vishal Wadhwa Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0113
Indian Penal Code, 1860 — Section 302, 324, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Feb 2019Dismissed
Kala Singh @ Gurnam Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0112
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Feb 2019Allowed
Dinesh And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0111
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 344, 363, 366, 506Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 65B
High Courts08 Feb 2019Allowed
Piara Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0110
Code Of Criminal Procedure, 1973 — Section 438, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 25, 29, 37, 42, 54
High Courts08 Feb 2019Allowed
Kamal Kumar Malhotra(Since Deceased) Through Lrs Vs Roshan Lal Monga
Punjab And Haryana At Chandigarh · (2019) 2 CivCC 388
High Courts08 Feb 2019Disposed Off
Jagsir Singh And Others Vs Karam Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0108
Hindu Succession Act, 1956 — Section 8