High Courts06 Feb 2019Allowed
Parvesh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0028
Indian Penal Code, 1860 — Section 34, 302, 392, 394, 397Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 122 of 146
High Courts06 Feb 2019Partly Allowed
Akash Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0027
Indian Penal Code, 1860 — Section 34, 363, 376D, 376(2)(i), 506Protection Of Children from Sexual Offences (POCSO) Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts06 Feb 2019Allowed
Amit Kumar And Another Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0026
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 294, 323, 452, 506
High Courts06 Feb 2019Dismissed
Dalel Singh And Others Vs Rampal And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0020
Transfer Of Property Act, 1882 — Section 58, 58(c), 58(d), 58(g), 60, 62Mortgages (Punjab), Act, 1913 — Section 12Code Of Civil Procedure, 1908 — Order 23 Rule 1(4), Order 23 Rule 1
High Courts06 Feb 2019Allowed
Vinod Krishan Khanna And Others Vs Siri Krishan Khanna (Since Deceased) Through Lrs And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0019
Indian Partnership Act, 1932 — Section 14, 35, 37, 42, 48Registration Act, 1908 — Section 17(1)
High Courts06 Feb 2019Allowed
Gurdawar Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0012
Code Of Criminal Procedure, 1973 — Section 320, 482Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3, 4
High Courts06 Feb 2019Allowed
Bharat Sanchar Nigam Ltd. Vs Sh. K.K. Kakkar And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0011
Arbitration and Conciliation Act, 1996 — Section 34, 43(1), 43Limitation Act 1963 — Section 3, 3(1)Code Of Civil Procedure, 1908 — Order 7 Rule 11(d)
High Courts05 Feb 2019Disposed Of
Vishal Verma Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0315
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 323, 376, 376(1), 375, 377, 406, 498A, 506
High Courts05 Feb 2019Allowed
Manpreet Kaur Vs Navdeep Singh
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0314
Hindu Marriage Act, 1955 — Section 9
High Courts05 Feb 2019Disposed Off
Food Corporation Of India & Ors Vs Surjit
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0304
Constitution of India, 1950 — Article 226
High Courts05 Feb 2019Dismissed
Parvin Mehra And Others Vs Arya Samaj, Lawrence Road, Amritsar And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0302
Hindu Succession Act, 1956 — Section 15(2)(a), 15
High Courts05 Feb 2019Dismissed
Kuldip Kaur And Others Vs Jai Pal And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0286
Motor Vehicles Act, 1988 — Section 63A
High Courts05 Feb 2019Allowed
Yash Pal Singh Rana Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0170
High Courts05 Feb 2019Disposed Off
Prof. Daljit Singh Vs Guru Nanak Dev University, Amritsar Through Its Registar & Anr
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0169
High Courts05 Feb 2019Allowed
Harjit Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0153
High Courts05 Feb 2019Disposed Off
Nirmal Kaur And Another Vs Gagandeep And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0096
High Courts05 Feb 2019Allowed
Vakil Chand And Another Vs Jasvir Singh
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0095
Specific Relief Act, 1963 — Section 28Code Of Civil Procedure, 1908 — Section 148
High Courts05 Feb 2019Allowed
Baljit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0065
High Courts05 Feb 2019Allowed
Rimpi Rani And Others Vs Bhupinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0061
Motor Vehicles Act, 1988 — Section 166, 171
High Courts05 Feb 2019Disposed Off
Madan Lal Khullar And Others Vs D.A.V. College, Jallandhar And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0048