High Courts05 Feb 2019Disposed Off
R.K. Goyal Vs Punjab Small Industries & Export Corporation Limited And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0047
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 123 of 146
High Courts05 Feb 2019Disposed Off
Sugriv Singh Vs Managing Committee, Hindu College, Amritsar And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0046
High Courts05 Feb 2019Dismissed
Ajay Singh @ Satbir Singh Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0044
High Courts05 Feb 2019Allowed
Shri Shanishchar Ji Mandir Shri Bhriguwanshi Jyotishian Trust Vs Bhagwan Dass @ Bhagat Ji And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0034
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts05 Feb 2019Disposed Off
Dalip Kumar And Others Vs Jaswant Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0033
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Feb 2019Dismissed
Vishawnath Parsad Vs Presiding Judge, Permanent Lok Adalat (Pus), Rupnagar And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0031
Legal Services Authorities Act, 1987 — Section 22C
High Courts05 Feb 2019Allowed
Parminder Singh @ Palwinder Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0007
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 323, 382, 380, 452, 506Arms Act, 1959 — Section 25, 27, 54, 59
High Courts05 Feb 2019Dismissed
Darshan Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0006
Indian Penal Code, 1860 — Section 148, 149, 323, 325Code Of Criminal Procedure, 1973 — Section 482
High Courts04 Feb 2019Disposed Off
Reliance General Insurance Company Ltd. Vs Salma And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0287
Motor Vehicles Act, 1988 — Section 166
High Courts04 Feb 2019Allowed
Shyam Singh And Another Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0094
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 323, 420, 452, 467, 468, 471, 506Registration Act, 1908 — Section 17
High Courts04 Feb 2019Disposed Off
Court On Its Own Motion Vs Jagdeep Pal Singh
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0093
Hindu Marriage Act, 1955 — Section 2(b), 2(c), 2(c )(iii), 15, 23(2)(3), 28
High Courts04 Feb 2019Dismissed
Ashish Sharma Vs Naveen Goel
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0092
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138Constitution Of India, 1950 — Article 227
High Courts04 Feb 2019Dismissed
Subhash And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0091
Code Of Criminal Procedure, 1973 — Section 145, 146, 154, 155(4), 195, 482Indian Penal Code, 1860 — Section 147, 149, 188, 447
High Courts04 Feb 2019Dismissed
Umardeen Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0090
Code Of Criminal Procedure, 1973 — Section 161, 207, 313, 378(4)Indian Penal Code, 1860 — Section 34, 148, 149, 307, 323, 325, 452, 506
High Courts04 Feb 2019Allowed
Pakhar Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0089
High Courts04 Feb 2019Allowed
Schedule Caste Cooperative Land Owning Society Ltd. Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0088
Land Acquisition Act, 1894 — Section 30
High Courts04 Feb 2019Allowed
Daljit Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0087
Code Of Criminal Procedure, 1973 — Section 173, 438(2), 439(2)Indian Penal Code, 1860 — Section 406
High Courts04 Feb 2019Disposed Off
Balbir Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0067
Indian Penal Code, 1860 — Section 120B, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 313, 319
High Courts04 Feb 2019Disposed Off
Surender Singh And Others Vs Pankaj Gautam And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0042
Transfer Of Property Act, 1882 — Section 53AIndian Partnership Act, 1932 — Section 2(b), 14
High Courts04 Feb 2019Disposed Off
Bur Singh And Another Vs Tarlok Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0041
Punjab Land Revenue Act, 1887 — Section 45