High Courts25 Feb 2019Allowed

Aman @ Babbu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0279

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 341, 452
High Courts25 Feb 2019Dismissed

Majid Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0277

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts25 Feb 2019Disposed Off

Labh Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0206

Indian Penal Code, 1860 — Section 279, 337, 338Code Of Criminal Procedure, 1973 — Section 360, 361