High Courts01 Mar 2019Allowed
Sukhwinder Singh @ Sukhi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0277
Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 110 of 146
High Courts01 Mar 2019Allowed
National Insurance Co. Ltd. Vs Smt. Pushpa Devi And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0275
Motor Vehicles Act, 1988 — Section 166Evidence Act, 1872 — Section 114
High Courts01 Mar 2019Allowed
Prem Singh Vs Inspector Customs Preventive Station
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0230
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 50, 52, 52A, 57, 67Code Of Criminal Procedure, 1973 — Section 313Customs Act, 1962 — Section 110(IB)
High Courts01 Mar 2019Allowed
Geeta Devi And Another Vs Gurdas Mann And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0182
Motor Vehicles Act, 1988 — Section 166, 171Indian Penal Code, 1860 — Section 279, 304A, 337Code Of Civil Procedure, 1908 — Section 34
High Courts01 Mar 2019Allowed
Anil Kumar Jain Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0038
High Courts01 Mar 2019Allowed
Kulwinder Kaur And Another Vs Jagdeep Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0035
Motor Vehicles Act, 1988 — Section 166
High Courts01 Mar 2019Allowed
Makhan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0031
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2, 15, 35, 52A, 53, 54Code Of Criminal Procedure, 1973 — Section 173, 313
High Courts01 Mar 2019Allowed
National Insurance Company Limited Vs Ram Parsad And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0022
High Courts01 Mar 2019Allowed
Hem Lata Vs Balwant Singh
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0002
Negotiable Instruments Act, 1881 — Section 143, 138, 139Code Of Criminal Procedure, 1973 — Section 64, 258, 264, 357(3), 431
High Courts01 Mar 2019Dismissed
Jasveer Singh Vs Manjit Kaur and others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0001
Evidence Act, 1872 — Section 65
High Courts28 Feb 2019Dismissed
Adish Kumar Jain Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0332
Evidence Act, 1872 — Section 65B
High Courts28 Feb 2019Dismissed
Union Of India And Others Vs Lt. Cdr. Dalip Singh And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0313
High Courts28 Feb 2019Dismissed
Kennu And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0312
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts28 Feb 2019Allowed
Sunil Dutt And Others Vs Railway Board Through Its Chairman, Government Of India, Rail Bhawan, New Delhi, And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0280
Indian Railway Medical Manual Rules, 1989 — Rule 1308
High Courts28 Feb 2019Dismissed
National Insurance Company Limited Vs Surinder Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0275
High Courts28 Feb 2019Dismissed
Kashmir Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0274
Indian Penal Code, 1860 — Section 106, 304, 342, 506, 356Protection Of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 313
High Courts28 Feb 2019Dismissed
Staff Selection Commission (Nwr) And Another Vs Central Administrative Tribunal, Chandigarh Bench, Through Its Registrar And Another
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0272
High Courts28 Feb 2019Dismissed
Krishan Kumar Vs Director General Of Ordnance Factories And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0271
High Courts28 Feb 2019Dismissed
Ashok Kumar Chopra Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0270
Central Civil Services (Temporary Services) Rules, 1965 — Rule 1, 5Constitution Of India, 1950 — Article 311, 311(2)
High Courts28 Feb 2019Allowed
Chamkaur Singh And Ors Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2019) 02 P&H CK 0268
Code Of Criminal Procedure, 1973 — Section 482Prohibition Of Child Marriage Act, 2006 — Section 9, 10, 11