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Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 109 of 146

High Courts06 Mar 2019

Nidhi Vs Abhishek Bhardwaj

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0008

Hindu Marriage Act, 1955 — Section 9Code of Criminal Procedure, 1973 — Section 125Protection of Women from Domestic Violence Act, 2005 — Section 12
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High Courts05 Mar 2019Dismissed

Bijender Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0280

Indian Penal Code, 1860 — Section 34, 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
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High Courts05 Mar 2019

Harjinder Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0017

Code Of Criminal Procedure, 1973 — Section 313, 439Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 323Arms Act, 1959 — Section 25, 27, 54, 59
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High Courts05 Mar 2019

Karan Sharma Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0004

Indian Penal Code, 1860 — Section 148, 149, 212, 216, 439, 382, 379B, 384, 392, 473, 506Arms Act, 1969 — Section 25
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