High Courts08 Mar 2019Dismissed
Ranjit Singh Vs Prem Parkash (deceased) through his LRs
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0028
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 107 of 146
High Courts08 Mar 2019Dismissed
Kanwar Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0011
Constitution of India, 1950 — Article 226
High Courts08 Mar 2019Disposed Off
Sadhu Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0010
Indian Penal Code, 1860 — Section 279, 304A, 337Code of Criminal Procedure, 1973 — Section 313
High Courts07 Mar 2019Dismissed
Harinder Pal Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0299
High Courts07 Mar 2019Dismissed
Davinder Kaur Vs Gagandeep Singh
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0290
Hindu Marriage Act, 1955 — Section 5(i), 5(iv), 5(v), 11, 12, 12(2)(a), 12(1)(c), 13
High Courts07 Mar 2019Dismissed
Union Of India And Others Vs Rajwant Kaur And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0287
High Courts07 Mar 2019Dismissed
Babita Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0286
Code Of Criminal Procedure, 1973 — Section 164, 270, 378(3)Indian Penal Code, 1860 — Section 342, 346, 366, 376, 376(D), 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(xii)
High Courts07 Mar 2019Disposed Off
Raj Kumar And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0284
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18Code Of Criminal Procedure, 1973 — Section 313
High Courts07 Mar 2019Dismissed
Sukhwinder Singh Vs Deputy Commissioner And ors.
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0189
High Courts07 Mar 2019
Amar Singh (deceased) Through LRs Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0188
Industrial Disputes Act, 1947 — Section 25FConstitution Of India, 1950 — Article 14, 16
High Courts07 Mar 2019Allowed
Sajjan Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0144
High Courts07 Mar 2019Dismissed
Seema alias Baby Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0118
Code Of Criminal Procedure, 1973 — Section 156(3), 438Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts07 Mar 2019Disposed Off
Manohar Lal Vs Punjab State Cooperative Supply & Marketing Federation Limited And another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0107
High Courts07 Mar 2019Disposed Off
Jagraj Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0106
High Courts07 Mar 2019Allowed
Hansraj (Now Deceased) Through His Lrs And Anr. Vs Naga Paswan And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0094
Motor Vehicles Act, 1988 — Section 166
High Courts07 Mar 2019Dismissed
Gulzar Singh Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0093
Code Of Civil Procedure, 1908 — Order 1 Rule 10Constitution Of India, 1950 — Article 227
High Courts07 Mar 2019Allowed
Suninder Kaur And Others Vs Malwa Tourist Pvt. Ltd. And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0092
Motor Vehicles Act, 1988 — Section 166, 168
High Courts07 Mar 2019Dismissed
Davinder Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0069
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 471
High Courts07 Mar 2019Allowed
Salochana And Another Vs Rajender And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0062
Motor Vehicles Act, 1988 — Section 166
High Courts07 Mar 2019Allowed
Sukhwinder Kaur And Others Vs Surjeet Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0061
Motor Vehicles Act, 1988 — Section 166