High Courts07 Mar 2019Dismissed
Chhatar Bhushan Vs Shakuntala Devi
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0051
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 108 of 146
High Courts07 Mar 2019Allowed
Harish Chand Pandey Vs M/s Roger Med
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0049
Code Of Criminal Procedure, 1973 — Section 319Negotiable Instruments Act, 1881 — Section 138
High Courts07 Mar 2019Dismissed
Ramandeep Singh Vs Gurpinderdeep Kaur Gill
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0048
Guardians And Wards Act, 1890 — Section 25Code Of Civil Procedure, 1908 — Section 21
High Courts07 Mar 2019Dismissed
Union Of India And Others Vs Central Administrative Tribunal And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0046
High Courts07 Mar 2019Allowed
Shiv Kumar And Others Vs Gainda Lal And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0033
High Courts07 Mar 2019Allowed
Suba Singh Vs Baldev Raj
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0026
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts07 Mar 2019Disposed Off
Barinder Singh @ Bunty And Other Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0023
Arms Act, 1959 — Section 25Indian Penal Code, 1860 — Section 148, 149, 336, 337, 338Code Of Criminal Procedure, 1973 — Section 313, 482
High Courts07 Mar 2019Disposed Off
Santokh Singh Deceased Through Legal Heirs Vs Sushil Kumar And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0009
High Courts06 Mar 2019Partly Allowed
Piara Singh Vs Arbindu Nath And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0283
Code Of Civil Procedure, 1908 — Order 34 Rule 7
High Courts06 Mar 2019Disposed Off
Naunihal Singh Chatha And Others Vs Kuldeep Kaur And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0186
Limitation Act, 1963 — Article 54
High Courts06 Mar 2019Allowed
Mohammed Yunus Vs Punjab State Agricultural Marketing Board And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0117
High Courts06 Mar 2019Dismissed
Paramjit Kaur Thandi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0102
Code Of Criminal Procedure, 1973 — Section 173, 311, 482Indian Penal Code, 1860 — Section 120B,. 201, 302, 404, 420Evidence Act, 1872 — Section 45, 60, 64, 91
High Courts06 Mar 2019Allowed
Satya Dev Kohli Vs Chander Mohan And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0087
Partition Act, 1893 — Section 2
High Courts06 Mar 2019
Rajiv Raj Madhok Vs Baldev Raj Madhok And Othes
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0085
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151
High Courts06 Mar 2019Allowed
Urmila Devi And Others Vs Manpreet And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0077
Motor Vehicles Act, 1988 — Section 166
High Courts06 Mar 2019Allowed
New India Assurance Company Ltd. Lalita And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0064
Motor Vehicles Act, 1988 — Section 166
High Courts06 Mar 2019Dismissed
Resham Singh Vs Gurinderpal Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0063
Motor Vehicles Act, 1988 — Section 166
High Courts06 Mar 2019Disposed Off
Rajpreet Kaur And Others Vs M/s Shiv Motors (Regd.) Patran And Others
Punjab And Haryana At Chandigarh · (2019) 1 AndhWR 401
Motor Vehicles Act, 1988 — Section 166
High Courts06 Mar 2019Dismissed
Anuruch Yadav Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0025
Guardian and Wards Act, 1980 — Section 7
High Courts06 Mar 2019Disposed Off
Sanjay Sharma Vs Raj Kumar
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0024
Code Of Civil Procedure, 1908 — Order 9 Rule 13Constitution Of India, 1950 — Article 227