High Courts11 Mar 2019Disposed Off
Bimla Devi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0103
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 106 of 146
High Courts11 Mar 2019Partly Allowed
Baljit Kaur And Others Vs Rajinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0089
High Courts11 Mar 2019Disposed Off
Ranjit Singh @ Rana Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0071
Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts11 Mar 2019Dismissed
Chaman Lal (deceased) th LRs Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0070
Land Acquisition Act, 1894 — Section 5, 54Constitution Of India, 1950 — Article 142
High Courts11 Mar 2019Partly Allowed
Dr. Bhupinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0036
Code Of Criminal Procedure, 1973 — Section 311, 319Indian Penal Code, 1860 — Section 120B, 295A, 371, 420, 467, 468, 471, 506Transplantation Of Human Organs Act, 1994 — Section 18, 19, 20, 22
High Courts08 Mar 2019Disposed Off
Raj Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0293
High Courts08 Mar 2019Dismissed
Balraj Singh Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0285
High Courts08 Mar 2019Disposed Off
Reliance General Insurance Company Ltd. Vs Riya Munjal And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0190
Motor Vehicles Act, 1988 — Section 166Income-tax Act, 1961 — Section 40(A)(3)
High Courts08 Mar 2019Allowed
Surjit Kaur And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0181
Indian Penal Code, 1860 — Section 107, 306Code Of Criminal Procedure, 1973 — Section 313
High Courts08 Mar 2019Dismissed
M/s New Deep Bus Service (Regd.)Gidderbaha Vs Usha Rani And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0120
Limitation Act, 1963 — Section 5
High Courts08 Mar 2019Disposed Off
G.S. Tiwana Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0104
High Courts08 Mar 2019Allowed
Rambha Devi And Another Vs Lakhwinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0091
Motor Vehicles Act, 1988 — Section 166
High Courts08 Mar 2019Allowed
Tetri Devi And Another Vs Phool Chand And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0090
Motor Vehicles Act, 1988 — Section 166
High Courts08 Mar 2019Dismissed
Krishan Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0072
Indian Penal Code, 1860 — Section 304, 326Code Of Criminal Procedure, 1973 — Section 173, 313Arms Act, 1959 — Section 25
High Courts08 Mar 2019Allowed
Dharmjit Bangarhb Vs State Of Punjab & Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0052
Special Marriage Act, 1954 — Section 49
High Courts08 Mar 2019Dismissed
Maninder Paul Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0043
High Courts08 Mar 2019Dismissed
V.K. Gautam Vs RITES Ltd. And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0042
Administrative Tribunals Act, 1985 — Section 20(2), 21, 21b, 21(3)Code Of Civil Procedure, 1908 — Section 151
High Courts08 Mar 2019Dismissed
Sudeshna Kumari Vs Commissioner, Kendriya Vidyalaya Sangathan And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0041
High Courts08 Mar 2019Dismissed
Dilbag Singh And Another Vs Financial Commissioner (DB-2), Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0032
Haryana Ceiling on Land Holdings Act, 1972, — Section 18(6)
High Courts08 Mar 2019Dismissed
Hariya Vs Mam Chand
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0029
Specific Relief Act, 1963 — Section 20Code Of Civil Procedure, 1908 — Order 41 Rule 27