High Courts12 Mar 2019Dismissed
Principal Commissioner Of Income Tax-1, Chandigarh Vs Shri Mahipinder Singh Sandhu
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0180
Income Tax Act, 1961 — Section 2(47), 45, 148, 54EC, 260A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 105 of 146
High Courts12 Mar 2019Allowed
Manoj Kumar Vs Debts Recovery Tribunal-Ii, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0147
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 17Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Mar 2019Partly Allowed
Gujari Devi And Others Vs Surender And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0146
Motor Vehicles Act, 1988 — Section 166
High Courts12 Mar 2019Dismissed
Hina Begam Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0125
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Birth And Death Registration Act, 1969 — Section 13(3)
High Courts12 Mar 2019Dismissed
Mohan Krishna Cargo Movers And Others Vs ICICI Lombard And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0124
Motor Vehicles Act, 1988 — Section 166
High Courts12 Mar 2019Disposed Off
Kamla Devi And Another Vs Harit Kumar And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0123
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts12 Mar 2019Partly Allowed
Runa Pasricha Rajpoot Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0101
Code Of Criminal Procedure, 1973 — Section 437, 437(3), 438(2), 439(1)(b), 440, 441, 445, 446A, 482Indian Penal Code, 1860 — Section 180, 420, 467, 468, 471Information Technology Act, 2000 — Section 66
High Courts12 Mar 2019Allowed
Ajitpal Singh And Another Vs Raj Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0088
High Courts12 Mar 2019Disposed Off
Raj Kumar Vs Harjit Singh And Onother
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0076
High Courts12 Mar 2019Dismissed
Vinod Kumar Vs Labour Inspector-Cum-Conciliation Officer, Yamuna Nagar
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0058
Minimum Wages Act, 1948 — Section 20(2), 22D
High Courts12 Mar 2019Dismissed
Amrik Singh Vs Devo & Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0050
Transfer Of Property Act, 1882 — Section 53A
High Courts12 Mar 2019Dismissed
Shyam Sunder Vs Surender @ Bhim
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0039
Code Of Criminal Procedure, 1973 — Section 164, 173, 313, 378(3)Protection Of Children from Sexual Offences Act, 2012 — Section 6
High Courts11 Mar 2019Dismissed
Manoj Kumar Vs Oriental Bank Of Commerce And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0246
High Courts11 Mar 2019Allowed
Kuldeep Chand Malhotra Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0193
Hindu Marriage Act, 1955 — Section 13
High Courts11 Mar 2019Allowed
Manoj Shau And Another Vs Ravinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0192
Motor Vehicles Act, 1988 — Section 163A, 166, 168
High Courts11 Mar 2019
Haryana Staff Selection Commission Through Its Chairman/Secretary Vs Satyender Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0191
High Courts11 Mar 2019Dismissed
Kuldip Kaur And Others Vs Financial Commissioner/Principal Secretary, Department Of Social Security, Punjab Civil Secretariat, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0187
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 23
High Courts11 Mar 2019Allowed
Navtej Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0178
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420Punjab Prevention Of Human Smuggling Act, 2012 — Section 13
High Courts11 Mar 2019Allowed
Romesh Chand Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0122
High Courts11 Mar 2019Disposed Off
Manjit Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0121