COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 104 of 146

High Courts14 Mar 2019Dismissed

M/s Kejriwal Mining Private Limited And Others Vs M/s Kochhar Township Private Limited

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0074

Code Of Criminal Procedure, 1973 — Section 205Negotiable Instruments Act, 1881 — Section 138, 141

High Courts14 Mar 2019Allowed

Vinod Kumar Makkar Vs Jagdish Pahuja And another

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0057

Arbitration And Conciliation Act, 1996 — Section 34, 34(2)(a)

High Courts14 Mar 2019Dismissed

M/s Megh Raj Bansal, Govt. Contractor & Suppliers 3026-D, Street No.4 Ajit Road, Bhatinda through its partner Hem Raj Gupta Vs Punjab State Electricity Board And another

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0056

Indian Arbitration Act, 1940 — Section 24, 28, 30, 33, 35Limitation Act, 1963 — Article 119

High Courts14 Mar 2019Allowed

Bharti And Others Vs Smt. Indrawati And Others

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0055

Code Of Civil Procedure, 1908 — Order 8 Rule 1

High Courts13 Mar 2019Allowed

Sumitra Devi Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0272

High Courts13 Mar 2019Partly Allowed

Sumantari Vs Iqbal And Others

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0149

Motor Vehicles Act, 1988 — Section 166

High Courts13 Mar 2019Dismissed

Arya Girls Senior Secondary School, Sirsa Vs Raj Kumari And Others

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0148

Haryana School Education Act, 1995 — Section 22Code Of Civil Procedure, 1908 — Order 6 Rule 11

High Courts13 Mar 2019Allowed

Shri Krishan Singh And Others Vs Raj Kumar And Another

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0127

Motor Vehicles Act, 1988 — Section 166, 171

High Courts13 Mar 2019Allowed

Pardeep Singh And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0100

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 420

High Courts13 Mar 2019Dismissed

Ravinder Kumar Vs Smt. Pooja

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0084

Hindu Marriage Act, 1955 — Section 13, 24

High Courts13 Mar 2019Dismissed

Sukhwinder Pal Singh Vs Parveen Singh And Another

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0083

Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 17

High Courts13 Mar 2019Allowed

Narender Yadav Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0060

Indian Penal Code, 1860 — Section 34, 120B, 325, 341, 506, 509Code Of Criminal Procedure, 1973 — Section 173

High Courts13 Mar 2019Disposed Off

Dharminder Singh And Another Vs Kuldeep Kaur And Another

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0059

Indian Penal Code, 1860 — Section 34, 323, 325Code Of Criminal Procedure, 1973 — Section 313, 377, 378, 386, 391

High Courts12 Mar 2019Dismissed

Madhu Chaudhry And Others Vs Rajinder Kumar And Another

Punjab And Haryana At Chandigarh · (2020) 1 RCR (Civil) 8

Indian Succession Act, 1925 — Section 372Hindu Marriage Act, 1955 — Section 13

High Courts12 Mar 2019Dismissed

M/S Sujan Multiports Ltd. Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0302

Code Of Criminal Procedure, 1973 — Section 2, 156, 156(2), 156(3), 157, 159, 167, 178(8), 190, 200, 201, 202, 203, 204, 397, 397(1), 397(3), 401, 482Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 32Prevention Of Corruption Act, 1988 — Section 19

High Courts12 Mar 2019Dismissed

Bibi And Others Vs Balwant Singh And Others

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0301

Indian Penal Code, 1860 — Section 34, 201, 302Hindu Succession Act, 1956 — Section 8(c), 25Indian Succession Act, 1925 — Section 63, 63(3), 63(a), 63(a)(b)(c), 63(c), 65, 68

High Courts12 Mar 2019Dismissed

Gaurav Dahiya (minor) through his father Vs Central Board Of School Education, Delhi And Others

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0300

High Courts12 Mar 2019

Joginder Singh And Others Vs Boor Singh And Others

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0292

Evidence Act, 1872 — Section 68Code Of Civil Procedure, 1980 — Order 12 Rule 6, Order 23 Rule 1(4), Order 7 Rule 1(j)

High Courts12 Mar 2019Dismissed

Dr.Rajneesh Sidhu Vs Dr.Navneet Kaur

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0282

Hindu Minority And Guardianship Act, 1956 — Section 6

High Courts12 Mar 2019Dismissed

Gian Singh Vs Nirmal Singh And Others

Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0194

Evidence Act, 1872 — Section 101