High Courts18 Mar 2019Allowed
Amita Renuka Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0233
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 102 of 146
High Courts18 Mar 2019Dismissed
State Of Punjab Vs Jaswinder Pal Singh
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0201
Code Of Criminal Procedure, 1973 — Section 378(3)Indian Penal Code, 1860 — Section 420, 465, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(e), 19
High Courts18 Mar 2019Disposed Off
Kanta Khurana And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0200
High Courts18 Mar 2019Dismissed
Vishan Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0177
Code Of Criminal Procedure, 1973 — Section 439Narcotics Drugs And Psychotropic substances Act, 1985 — Section 21, 22, 29, 37
High Courts18 Mar 2019Dismissed
Anju Devi Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0176
Haryana Panchayati Raj Act, 1994 — Section 15, 15(2), 15(12), 15(6), 62, 121, 123(1), 123(2)Haryana Panchayati Raj Rules, 1995 — Section 10(2), 10(5)
High Courts18 Mar 2019Disposed Off
Smt. Ratni Devi And Others Vs Sunny Kumar Vig And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0172
Motor Vehicles Act, 1988 — Section 110CC, 166, 171
High Courts18 Mar 2019Allowed
Amarjit Singh Vs Anil Kumar Etc.
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0170
Specific Relief Act, 1963 — Section 10, 11Limitation Act, 1963 — Section 54
High Courts18 Mar 2019Allowed
Sukhpal Singh @ Pal And Anr Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0156
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 379(B)
High Courts18 Mar 2019Dismissed
New India Assurance Company Ltd Vs Pawan And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0155
Motor Vehicles Act, 1988 — Section 2(15), 2(48), 2(21, 10(2), 10, 10(2)(a), 10(2)(b), 10(2)(c), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 10(2)(i), 10(2)(j), 166
High Courts18 Mar 2019Disposed Off
Harbans Singh Through Lr Vs Bharti Devi @ Sarita And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0154
Delhi Rent Control Act, 1958 — Section 2(1)Code Of Civil Procedure, 1908 — Order 41 Rule 5
High Courts18 Mar 2019Dismissed
Taran Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0129
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 406, 465, 467, 468, 471
High Courts18 Mar 2019Allowed
Rajeev Singhi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0128
Code Of Criminal Procedure, 1973 — Section 161, 173, 439Indian Penal Code, 1860 — Section 120B, 409, 420, 406, 467, 468, 471, 477A
High Courts18 Mar 2019Dismissed
Baghera Singh Vs Charanjit Kaur
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0114
High Courts18 Mar 2019Allowed
Dr. Ashok Khemka Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0113
High Courts15 Mar 2019Dismissed
Jangir Singh Vs General Public And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0291
Code Of Civil Procedure, 1908 — Order 1 Rule 1
High Courts15 Mar 2019Allowed
Simranjit Singh Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0199
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 148, 149, 323, 341, 427, 506
High Courts15 Mar 2019Allowed
Smt. Darshna Devi Vs Joginder And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0198
Motor Vehicles Act, 1988 — Section 166
High Courts15 Mar 2019Dismissed
Deepak Bhardwa Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0173
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 160, 186, 188, 283, 295, 302, 307, 323, 353, 392, 427Arms Act, 1959 — Section 25, 27, 54, 59
High Courts15 Mar 2019Dismissed
Menka And Others Vs Kaushal Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0153
High Courts15 Mar 2019Disposed Off
Sanjay Aggarwal Vs Government Food Inspector
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0109