High Courts20 Mar 2019Allowed
Nirmail Singh Vs Punjab Water Resources And Development Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0269
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 100 of 146
High Courts20 Mar 2019Dismissed
Gurdarshan Singh Vs Gora Jain And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0242
Motor Vehicles Act, 1988 — Section 2(19), 2(30)Code Of Civil Procedure, 1908 — Order 41 Rule 27
High Courts20 Mar 2019Dismissed
Guneet Singh Sodhi And Others Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0211
High Courts20 Mar 2019Allowed
Harjit Singh And Ors Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0210
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 148, 149, 323, 324, 326, 452
High Courts20 Mar 2019Dismissed
Magma Hdi General Insurance Co. Ltd. Vs Shinder Kaur @ Surjit Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0209
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii), 166
High Courts20 Mar 2019Allowed
Market Committee, Pundri And Another Vs Hari Chand And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0208
High Courts20 Mar 2019Dismissed
Gurtej Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0185
Indian Penal Code, 1860 — Section 34, 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 313
High Courts20 Mar 2019Disposed Off
Amandeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0167
Indian Penal Code, 1860 — Section 279, 304A, 337
High Courts20 Mar 2019Dismissed
Dera Geeta Mahant Vs Hardeep Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0166
Motor Vehicles Act, 1988 — Section 166
High Courts20 Mar 2019Allowed
Surinder Kaur And Others Vs Karan Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0165
Motor Vehicles Act, 1988 — Section 166
High Courts20 Mar 2019Partly Allowed
Surjit Singh And Another Vs Ranjit Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0164
Motor Vehicles Act, 1988 — Section 166
High Courts20 Mar 2019Dismissed
Rakesh Malhotra Vs Devki Nandan
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0136
Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts20 Mar 2019Dismissed
Suman Parkash Vs State Of Haryana And Ors.
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0135
Haryana Panchayati Raj Act, 1994 — Section 175, 175(1)(a)(i), 176Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 325, 452, 506
High Courts19 Mar 2019
State Of Haryana Vs Padam @ Parmod And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0298
Indian Penal Code, 1860 — Section 120B, 201, 302, 346, 366, 376D, 376, 377Code Of Criminal Procedure, 1973 — Section 3, 3(4), 3(4)(b), 164, 148, 149, 150, 313, 386(b)(iii), 482Evidence Act, 1872 — Section 24, 25, 26, 27, 65(B)
High Courts19 Mar 2019Dismissed
S.C. Sharma Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0296
Central Civil Services (Pension) Rules, 1972 — Rule 41
High Courts19 Mar 2019Allowed
Balraj Kumar Vs Punjab State Power Corporation Limited And ors
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0270
High Courts19 Mar 2019Disposed Off
Jai Singh Vs Haryana Power Generation Corp. Ltd. And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0245
High Courts19 Mar 2019Allowed
Simarjit Singh Vs Punjab State Power Corporation Ltd. And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0244
Punjab Civil Services Pension Rules 1967 — Rule 3(17)(ii), 3(17)Constitution Of India, 1950 — Article 14
High Courts19 Mar 2019Disposed Off
Birbati Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0232
High Courts19 Mar 2019Dismissed
Mewa Singh Vs Dilbag Singh And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0207
Code Of Criminal Procedure, 1973 — Section 195(i), 195, 340, 401Indian Penal Code, 1860 — Section 193, 199, 200