High Courts19 Mar 2019
Pritpal Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0206
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 101 of 146
High Courts19 Mar 2019
Rajinder Pal Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0205
High Courts19 Mar 2019Allowed
Veerpal Kaur And Others Vs Kulwant Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0204
High Courts19 Mar 2019Dismissed
Punjab State Power Corporation Limited Through Its Chairman And Others Vs Gurdeep Singh
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0203
High Courts19 Mar 2019Disposed Off
Inderjeet Sharma Vs Naresh Kanta Sharma And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0202
Prohibition Of Benami Property Transactions Act, 1988 — Section 2(9), 3(2), 3, 4Transfer Of Property Act, 1882 — Section 53A
High Courts19 Mar 2019Disposed Off
Pepsu Road Transport Corporation & Anr Vs M/S Friends Transport Company And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0171
Motor Vehicles Act, 1988 — Section 166
High Courts19 Mar 2019Dismissed
Harjinder Singh @ Kala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0163
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 11, 24
High Courts19 Mar 2019Disposed Off
Om Parkash Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0162
Indian Penal Code, 1860 — Section 121, 124, 373, 379, 380, 381, 404, 420, 465, 466, 468, 471Code Of Criminal Procedure, 1973 — Section 313, 360Punjab Co-operative Societies Act, 1961 — Section 39
High Courts19 Mar 2019Disposed Off
United India Insurance Co. Ltd. Vs Gurdev Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0161
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts19 Mar 2019Allowed
Santosh And Another Vs Manoj Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0160
Motor Vehicles Act, 1988 — Section 166
High Courts19 Mar 2019Allowed
Neelam Kumari And Others Vs Vinay Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0159
Motor Vehicles Act, 1988 — Section 166
High Courts19 Mar 2019Allowed
Bhupinder Singh @ Happy Vs Col. Manmohan Singh Bains (Retd.)
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0158
High Courts19 Mar 2019Dismissed
Sunil Joshi Vs Sawitri Devi
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0157
Code Of Civil Procedure, 1908 — Section 24
High Courts19 Mar 2019Allowed
Modi And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0134
Indian Penal Code, 1860 — Section 201, 354A, 354, 354A(1), 363, 366A, 376(2), 452, 506, 511Information Technology Act, 2000 — Section 67, 67BCode Of Criminal Procedure, 1973 — Section 164, 313
High Courts19 Mar 2019Dismissed
Punjab National Bank Vs Lt. Cdr. Dalip Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0133
High Courts19 Mar 2019Dismissed
Sukhvir Singh alias Sukha And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0132
Indian Penal Code, 1860 — Section 177, 201, 302, 363, 376Code Of Criminal Procedure, 1973 — Section 311, 313
High Courts19 Mar 2019Disposed Off
Balwinder Kumar @ Jaggu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0131
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 313
High Courts19 Mar 2019Allowed
Bajaj Allianz General Insurance Company Limited Vs Charanjit Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0130
High Courts19 Mar 2019Allowed
Pardeep Singh @ Sonu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0111
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 61, 85Indian Penal Code, 1860 — Section 411
High Courts18 Mar 2019Allowed
Sukhparan Singh And Anr Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0274
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 323, 325, 326, 341, 506