High Courts27 Mar 2019Disposed Off
United India Insurance Company Ltd. Vs Manpreet Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0241
Motor Vehicles Act, 1988 — Section 163A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 98 of 146
High Courts27 Mar 2019Dismissed
Ranbir Singh Vs Zile Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0236
Representation Of The People Act, 1951 — Section 80, 80A, 81, 81(1), 81(3), 82, 83, 83(1), 83(2), 84, 86, 86(1), 100, 100(1), 101, 117, 123(7)Haryana Municipal Corporation Act, 1994 — Section 14, 15, 15(1), 15(2), 15(4), 16, 18, 19, 20, 21, 21(3), 22, 32, 32(2)Punjab State Election Commission Act, 1994 — Section 74, 76, 76(1), 77, 80, 86, 87(a), 89(1), 103
High Courts27 Mar 2019Dismissed
L.R. Institute Of Technology & Management Vs Chairman, All India Council Of Technical Education & Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0226
High Courts27 Mar 2019
Kulwinder Kaur Alias Simro Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0225
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 174, 207, 313
High Courts27 Mar 2019Dismissed
Sukhwinder Singh And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0224
Indian Penal Code, 1860 — Section 302, 304B, 498ACode Of Criminal Procedure, 1973 — Section 164, 313
High Courts27 Mar 2019Allowed
Umesh Kumar Alias Bhola And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0223
Indian Penal Code, 1860 — Section 120B, 201, 302, 364A, 365Code Of Criminal Procedure, 1973 — Section 161, 313Evidence Act, 1872 — Section 65, 65B
High Courts27 Mar 2019
Rupinder Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0222
Code Of Criminal Procedure, 1973 — Section 319, 439Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts27 Mar 2019Disposed Off
Desh Raj (Now Deceased) Through Lr. Vipan Kumar Vs M/S Mangal Chand Bharat Bhushan Commission Agent And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0221
Code Of Civil Procedure, 1908 — Order 21 Rule 64
High Courts27 Mar 2019Dismissed
Institute Of Chartered Accountants Of India Through Its Secretary Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0220
Chartered Accountants Act, 1949 — Section 21, 21(d), 21(5), 22Companies Act, 1956 — Section 225
High Courts27 Mar 2019Dismissed
Sadhu Ram Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0138
Indian Penal Code, 1860 — Section 302Code of Criminal Procedure, 1973 — Section 313
High Courts26 Mar 2019Dismissed
Harmeet Singh @ Hanni Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0273
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 308, 323, 324, 325, 341, 506
High Courts26 Mar 2019Disposed Off
Vinod Kumar Vs Punjab State Power Corporation Limited (PSPCL) And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0267
High Courts26 Mar 2019Allowed
Promila Sharma And Others Vs Vinod Kumar Sharma (through LRs) And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0263
Motor Vehicles Act, 1988 — Section 110CC, 166, 171
High Courts26 Mar 2019Dismissed
Suman wife Of Mukesh Vs State Of Haryana And other
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0261
Limitation Act, 1963 — Section 5
High Courts26 Mar 2019Dismissed
Kamal Kumar And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0253
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 438
High Courts26 Mar 2019Dismissed
Union Territory, Chandigarh And Another Vs Rajesh Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0249
Punjab Civil Service (Revised Pay) Rules, 2009 — Rule 4, 6, 6(4), 7
High Courts26 Mar 2019Allowed
Mukesh Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0229
Indian Penal Code, 1860 — Section 379, 411, 420
High Courts26 Mar 2019Allowed
Moti Ram Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0219
Code Of Criminal Procedure, 1973 — Section 313, 439Indian Penal Code, 1860 — Section 34, 302, 323, 324
High Courts26 Mar 2019Allowed
Bhagat Singh And Others Vs Yash Pal And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0218
Motor Vehicles Act, 1988 — Section 166
High Courts26 Mar 2019Disposed Off
United India Insurance Company Ltd. Vs Poonam Dutta And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0217
Motor Vehicles Act, 1988 — Section 166