High Courts29 Mar 2019Allowed
Jagbir Singh And Others Vs Charanjit Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0234
Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 6 Rule 17(2), Order 8 Rule 9, Section 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 97 of 146
High Courts29 Mar 2019Allowed
Harvinder Singh Vs Bharat Petroleum Corporation Ltd. And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0228
National Highways Act, 1956 — Section 3A(1)Constitution Of India, 1950 — Article 226
High Courts28 Mar 2019Dismissed
Balbir Singh Vs Baljinder Kaur
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0254
Hindu Marriage Act, 1955 — Section 5, 5(1), 5(iv), 5(v), 12, 11, 13, 17, 29, 29(2)Indian Penal Code, 1860 — Section 494, 495Specific Relief Act, 1963 — Section 34
High Courts28 Mar 2019Allowed
Gurpreet Singh And Another Vs Yadwinder Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0240
Motor Vehicles Act, 1988 — Section 166
High Courts28 Mar 2019Dismissed
Mohan Singh Vs Ajit Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0239
Code Of Civil Procedure, 1908 — Order 39 Rule 2A
High Courts28 Mar 2019Dismissed
Satnam Singh Vs Jit Ram
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0235
Registration Act, 1908 — Section 17Code Of Civil Procedure, 1908 — Order 2 Rule 2
High Courts28 Mar 2019Disposed Off
Amolak Singh Vs Ralla Singh @ Amandeep Singh And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0231
Constitution Of India, 1950 — Article 227
High Courts28 Mar 2019Disposed Off
Balwan And Others Vs Rameshwar And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0227
Evidence Act, 1872 — Section 90Code Of Criminal Procedure, 1973 — Section 107, 151, 145, 146Specific Relief Act, 1963 — Section 10, 14
High Courts28 Mar 2019Allowed
Ranjit Kaur And Others Vs Shiv Kumar And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0142
High Courts28 Mar 2019Allowed
Amar Nath And Others Vs Vijay Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0141
Limitation Act, 1963 — Article 58, 113Limitation Act, 1963 — Section 8
High Courts28 Mar 2019Allowed
M/s UNISSI (India) Private Limited Vs Post Graduate Institution Of Medical Education And Research And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0140
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)(b)
High Courts28 Mar 2019Disposed Off
Mangal Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0139
Code of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 338
High Courts27 Mar 2019
Khushi Ram Gupta Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0266
High Courts27 Mar 2019Allowed
Gurpreet Singh @ Gopi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0265
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 306, 323, 379, 452
High Courts27 Mar 2019Allowed
Balwinder Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0262
Motor Vehicles Act, 1988 — Section 166
High Courts27 Mar 2019Dismissed
Arun @ Pintu And Another Vs Ram Lal And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0260
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 2G, 22, 22(2)
High Courts27 Mar 2019Allowed
Vijay Paul Singh Vs Punjab State Power Corporation Ltd. & Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0255
Punjab State Electricity Board Employees (Punishment And Appeal) Regulations, 1971 — Regulation 5, 8, 10Punjab State Electricity Board Employees (Punishment And Appeal) Regulations, 1971 — Rule 9, 9(2)
High Courts27 Mar 2019Dismissed
Kapil Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0252
Indian Penal Code, 1860 — Section 34, 120B, 408, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438
High Courts27 Mar 2019Disposed Off
Gurdeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0251
Arms Act, 1959 — Section 30Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471
High Courts27 Mar 2019Allowed
Major Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0250
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 465, 467, 468, 471, 511