High Courts02 Apr 2019Allowed
Narender Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0004
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 328, 379
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 96 of 146
High Courts01 Apr 2019Dismissed
Geeta Chauhan Vs Presiding Officer, Industrial Tribunal & Labour Court, And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0183
Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts01 Apr 2019Dismissed
Vijay Kumar Vs Financial Commissioner (Animal Husbandry-I)
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0181
Indian Penal Code, 1860 — Section 465, 468, 471
High Courts01 Apr 2019Dismissed
Sodhi Bhupinder Singh(since deceased) through LRs. Vs Tikka Amarjit Singh And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0058
Indian Succession Act, 1925 — Section 63, 63(c)
High Courts01 Apr 2019Disposed Off
Manjit Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0025
Land Acquisition Act, 1894 — Section 23, 28
High Courts01 Apr 2019Allowed
Anju Pandey And Others Vs Naresh Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0024
Motor Vehicles Act, 1988 — Section 110CC, 166, 171
High Courts01 Apr 2019Allowed
Baljit Singh @ Jit And Others Vs Kashmir Singh & Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0023
Motor Vehicles Act, 1988 — Section 166
High Courts01 Apr 2019Dismissed
Abdul Rahman Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0017
Code of Criminal Procedure, 1973 — Section 313, 378(4)Indian Penal Code, 1860 — Section 34, 302, 307Arms Act, 1959 — Section 25
High Courts01 Apr 2019Dismissed
Smt. Kiran Devi And Others Vs Jahul Huk And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0014
Motor Vehicles Act, 1988 — Section 166
High Courts01 Apr 2019Dismissed
Pawan Kumar Chadha Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0013
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 306
High Courts01 Apr 2019Allowed
Deepak Sachdev And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0008
Indian Penal Code, 1860 — Section 420, 465, 466, 467, 471Code Of Criminal Procedure, 1973 — Section 161, 173, 482
High Courts01 Apr 2019Allowed
Abhey And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0007
Indian Penal Code, 1860 — Section 148, 149, 323, 325, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts01 Apr 2019Allowed
Gurdial Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0006
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 148, 149, 324
High Courts01 Apr 2019Allowed
Ashish And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0005
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 148, 149, 285, 323, 325, 341, 354, 452, 506Arms Act, 1959 — Section 27
High Courts01 Apr 2019Dismissed
State Of Punjab & Others Vs Rajiv & Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0003
Land Acquisition Act, 1894 — Section 4, 18, 54
High Courts01 Apr 2019Allowed
Gurdit @ Mangat Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts29 Mar 2019Allowed
Kulwant Singh And Another Vs Rajinder Kaur And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0257
Indian Succession Act, 1925 — Section 372Limitation Act, 1963 — Section 14Code Of Civil Procedure, 1908 — Order 23 Rule 2, Order 23 Rule 1, Order 32 Rule 1, Order 32 Rule 2, Order 32 Rule 3, Order 32 Rule 4, Order 32 Rule 5, Order 32 Rule 6, Order 32 Rule 7, Order 32 Rule 8, Order 32 Rule 9, Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 12, Order 32 Rule 13, Order 32 Rule 14
High Courts29 Mar 2019Dismissed
Attar Kaur Vs Usha Rani And Others
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0256
Indian Succession Act, 1925 — Section 63, 372Hindu Marriage Act, 1955 — Section 5(1)Evidence Act, 1872 — Section 68
High Courts29 Mar 2019Dismissed
Tarsem Singh And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0248
Indian Penal Code, 1860 — Section 34, 307, 325, 326Code Of Criminal Procedure, 1973 — Section 313
High Courts29 Mar 2019Dismissed
Union Of India Vs Prem Nath (Since Deceased) Through Lrs And Another
Punjab And Haryana At Chandigarh · (2019) 03 P&H CK 0247