High Courts04 Apr 2019Allowed
Charanjeet Kaur And Others Vs Nishan Singh And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0041
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 94 of 146
High Courts04 Apr 2019Disposed Off
Labh Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0001
Indian Penal Code, 1860 — Section 283, 304A, 337, 338Code of Criminal Procedure, 1973 — Section 313
High Courts03 Apr 2019Dismissed
Avtar Singh Vs Financial Commissioner (Appeals-II), Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0184
High Courts03 Apr 2019Allowed
Shri Raghunath Rai Memorial Educational And Charitable Trust (SRMECT) And Others Vs Debt Recovery Appellate Tribunal, Hotel Samrat, New Delhi And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0168
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)Constitution Of India, 1950 — Article 226, 227
High Courts03 Apr 2019Dismissed
Commissioner Of Income Tax (Exemptions), Chandigarh Vs M/s Vishwayatan Yogashram
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0167
Income Tax Act, 1961 — Section 12AA, 12AA(3), 260AFinance Act, 2015 — Section 2(15)
High Courts03 Apr 2019Allowed
Boota Singh Vs Shri Shiv Durga Mandir Parbandhak Committee
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0166
High Courts03 Apr 2019Allowed
Rajkur And Another Vs Satpal And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0123
Motor Vehicles Act, 1988 — Section 166
High Courts03 Apr 2019Disposed Off
Sanjeev Sharma Vs Neena Sharma
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0059
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 323, 420, 506
High Courts03 Apr 2019Dismissed
Ramesh Kumar Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0040
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 511
High Courts03 Apr 2019Dismissed
Tarlok Singh Vs Kotak Mahindra Bank Ltd. And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0039
Arbitration And Conciliation Act, 1996 — Section 9Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 — Section 5, 13(2), 17(1), 34, 36
High Courts03 Apr 2019Disposed Off
Parkash Masih @ Parkash Chand And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0038
Indian Penal Code, 1860 — Section 34, 323, 324, 326Code Of Criminal Procedure, 1973 — Section 313, 319
High Courts03 Apr 2019Disposed Off
Ram Bilas Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0037
Indian Penal Code, 1860 — Section 34, 387Code Of Criminal Procedure, 1973 — Section 293
High Courts03 Apr 2019Allowed
Shekhar Chander Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0036
High Courts03 Apr 2019Disposed Off
Deepika Sharma & Ors Vs Deepak And Another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0035
Motor Vehicles Act, 1988 — Section 140, 163A
High Courts03 Apr 2019Dismissed
Cholamandlam MS General Insurance Co. Ltd. Vs Rekha Devi And Others Vs
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0034
High Courts03 Apr 2019Allowed
Aruna Kumari And Others Vs Amrit Pal Singh And Others
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0033
Motor Vehicles Act, 1988 — Section 166
High Courts03 Apr 2019Dismissed
State Of Haryana And Others Vs Bijender Singh And another
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0032
Industrial Disputes Act, 1947 — Section 2(a)
High Courts03 Apr 2019Disposed Off
Constable Rachhpal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0015
Indian Penal Code, 1860 — Section 400, 465, 467, 468, 471Code of Criminal Procedure, 1973 — Section 313
High Courts03 Apr 2019Allowed
Harpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0012
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 18, 61, 85
High Courts03 Apr 2019Allowed
Ved Parkash Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0011
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379B