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Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 93 of 146

High Courts05 Apr 2019Dismissed

Sukhvir Singh And Others Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0050

Code Of Criminal Procedure, 1973 — Section 438Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1), 22Indian Penal Code, 1860 — Section 149, 148, 304, 323, 379
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High Courts05 Apr 2019Disposed Off

Rohtash Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0048

Indian Penal Code, 1860 — Section 121, 124, 373, 379, 409, 411Code Of Criminal Procedure, 1973 — Section 360, 361
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High Courts04 Apr 2019Dismissed

Manjit Singh Vs State Of Punjab And Ors

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0179

Code Of Civil Procedure, 1908 — Section 151Punjab Public Premises And Land (Eviction & Rent Recovery) Act, 1973 — Section 3, 4, 5Hindu Succession Act, 1956 — Section 14
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High Courts04 Apr 2019Dismissed

Neetu Yadav Vs State Of Haryana And another

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0096

Code Of Criminal Procedure, 1973 — Section 173, 313, 378(4), 482Indian Penal Code, 1860 — Section 323, 328, 376, 376(2)(n), 506Evidence Act, 1872 — Section 65B
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High Courts04 Apr 2019Dismissed

Balwant Singh @ Banta Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0090

Code Of Criminal Procedure, 1973 — Section 437, 438, 438(1), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 37, 61, 85
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High Courts04 Apr 2019Dismissed

Sonia Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 04 P&H CK 0047

Indian Penal Code, 1860 — Section 34, 323, 354, 376, 377, 406, 498, 498A, 506Code Of Criminal Procedure, 1973 — Section 161, 164
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